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Allahabad High Court judgments, 1899

90 judgments · page 3 of 5

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High Courts18 May 1899Dismissed

Dharamraj Kunwar Vs Sumeran Singh and Another

Allahabad High Court · (1899) ILR (All) 386

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High Courts16 May 1899Disposed Of

Yad Ram Vs Umrao Singh and Others

Allahabad High Court · (1899) ILR (All) 380

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High Courts15 May 1899Disposed Of

Janki Prasad and Another Vs Ishar Das

Allahabad High Court · (1899) ILR (All) 374

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High Courts15 May 1899Dismissed

Bakar Sajjad Vs Udit Narain Singh

Allahabad High Court · (1899) ILR (All) 361

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High Courts15 May 1899Dismissed

Dalganjan Singh Vs Kalka Singh and Others

Allahabad High Court · (1900) ILR (All) 1

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High Courts09 May 1899Disposed Of

Narain Singh and Another Vs Jaswant Singh

Allahabad High Court · (1899) ILR (All) 359

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High Courts09 May 1899Allowed

Hira Lal Sahu Vs Parmeshar Rai

Allahabad High Court · (1899) ILR (All) 356

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High Courts08 May 1899

Sheo Rattan Rai and Others Vs Mohri

Allahabad High Court · (1899) ILR (All) 354

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High Courts05 May 1899Dismissed

Ganesha Singh Vs Mundi Forest Company

Allahabad High Court · (1899) ILR (All) 346

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High Courts05 May 1899Allowed

T.E. Strachey Vs The Municipal Board of Cawnpore

Allahabad High Court · (1899) ILR (All) 348

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High Courts03 May 1899Dismissed

Muhammad Munawar Ali Vs Rasulan Bibi

Allahabad High Court · (1899) ILR (All) 329

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High Courts29 Apr 1899Dismissed

Beni Prasad Kunwar Vs Mukhtesar Rai and Others

Allahabad High Court · (1899) ILR (All) 316

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High Courts29 Apr 1899Dismissed

Beni Prasad Kunwar Vs Lukhna Kunwar and Others

Allahabad High Court · (1899) ILR (All) 323

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High Courts27 Apr 1899

Sheodhyan and Another Vs Bholanath and Others

Allahabad High Court · (1899) ILR (All) 311

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High Courts26 Apr 1899Disposed Of

Muhammad Hamid-ud-din Vs Shib Sahai and Others

Allahabad High Court · (1899) ILR (All) 309

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High Courts25 Apr 1899Dismissed

Sukhdeo Vs The Secretary of State for India in Council

Allahabad High Court · (1899) ILR (All) 341

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High Courts07 Apr 1899Dismissed

Kausalia and Others Vs Gulab Kuar and Others

Allahabad High Court · (1899) ILR (All) 297

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High Courts06 Apr 1899Dismissed

Abdullah Vs Amanat-ullah and Others

Allahabad High Court · (1899) ILR (All) 292

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High Courts05 Apr 1899Dismissed

Jhanday Lal Vs Sarman Lal

Allahabad High Court · (1899) ILR (All) 291

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High Courts04 Apr 1899Dismissed

Dwarka Prasad Vs Lachhoman Das

Allahabad High Court · (1899) ILR (All) 289

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