High Courts03 Feb 1891Disposed Of
Nasrat-Ullah Vs Mujib-Ullah and Others
Allahabad High Court · (1891) 02 AHC CK 0002
COURT ARCHIVE
Allahabad High Court judgments, 1891
44 judgments · page 3 of 3
High Courts31 Jan 1891Dismissed
Bhagwani and Another Vs Manni Lal and Another
Allahabad High Court · (1891) 01 AHC CK 0002
High Courts30 Jan 1891Dismissed
Bishnath Prasad Vs Jagarnath Prasad and Others
Allahabad High Court · (1891) 01 AHC CK 0003
High Courts05 Jan 1891Disposed Of
The Secretary of State for India in Council Vs Madari Lal and Another
Allahabad High Court · (1891) 01 AHC CK 0001