High Courts29 Apr 1891Disposed Of
Mahabir Prasad Misr and Others Vs Mahadeo Dat Misr and Others
Allahabad High Court · (1891) 04 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments, 1891
44 judgments · page 2 of 3
High Courts28 Apr 1891Dismissed
Kishun Lal Vs Muhammad Safdar Ali Khan and Others
Allahabad High Court · (1891) 04 AHC CK 0008
High Courts24 Apr 1891Allowed
Mausuma Begam Vs Mirza Anand Ram
Allahabad High Court · (1891) 04 AHC CK 0010
High Courts22 Apr 1891Dismissed
Sita Ram Vs Bansidhar and Another
Allahabad High Court · (1891) 04 AHC CK 0005
High Courts09 Apr 1891Disposed Of
Batak Nath Vs Pitambar Das and Others
Allahabad High Court · (1891) 04 AHC CK 0006
High Courts07 Apr 1891Dismissed
Bhagwat Prasad Vs Durga Dai
Allahabad High Court · (1891) 04 AHC CK 0007
High Courts03 Apr 1891Allowed
Queen-Empress Vs R. Hawthorne
Allahabad High Court · (1891) 04 AHC CK 0003
High Courts31 Mar 1891Disposed Of
Jawahir Mal Vs Kistur Chand and Another
Allahabad High Court · (1891) 03 AHC CK 0003
High Courts23 Mar 1891Disposed Of
Kalyan Singh Vs Kamta Prasad
Allahabad High Court · (1891) 03 AHC CK 0002
High Courts18 Mar 1891Disposed Of
Malik Rahmat Vs Shiva Prasad and Others
Allahabad High Court · (1891) 03 AHC CK 0005
High Courts18 Mar 1891Dismissed
Ajudhia Kandu Vs Wali Ahmad Khan and Others
Allahabad High Court · (1891) 03 AHC CK 0004
High Courts17 Mar 1891Allowed
Queen-Empress Vs Muhammad Mahmud Khan
Allahabad High Court · (1891) 03 AHC CK 0001
High Courts11 Mar 1891Dismissed
Sri Niwas Ram Pande Vs Udit Narain Misr and Another
Allahabad High Court · (1891) 03 AHC CK 0006
High Courts11 Feb 1891Dismissed
The Secretary of State for India in Council Vs Bhagwanti Bibi and Others
Allahabad High Court · (1891) 02 AHC CK 0005
High Courts10 Feb 1891Disposed Of
Mangal Sen Vs Rup Chand and Another
Allahabad High Court · (1891) 02 AHC CK 0003
High Courts07 Feb 1891Allowed
Mahabir Singh and Another Vs Behari Lal and Others
Allahabad High Court · (1891) 02 AHC CK 0001
High Courts05 Feb 1891Dismissed
Namdar Chaudhri Vs Karam Raji and Others
Allahabad High Court · (1891) 02 AHC CK 0006
High Courts04 Feb 1891Dismissed
Bhawani Bakhsh and Another Vs Ram Dai and Others
Allahabad High Court · (1891) 02 AHC CK 0004