High Courts18 Feb 1880Disposed Of
Empress of India Vs Kishna and Another
Allahabad High Court · (1880) ILR (All) 713
COURT ARCHIVE
Allahabad High Court judgments, 1880
90 judgments · page 4 of 5
High Courts16 Feb 1880Allowed
Ram Lakhan Rai Vs Bandan Rai and Others
Allahabad High Court · (1880) ILR (All) 711
High Courts11 Feb 1880Dismissed
Sawai Ram Vs Gir Prasad Singh
Allahabad High Court · (1880) ILR (All) 707
High Courts09 Feb 1880Dismissed
Powlett, Political Agent and Superintendent of the Kota Rai on the part of the Government of India Vs Girdhari Das
Allahabad High Court · (1880) ILR (All) 690
High Courts09 Feb 1880Disposed Of
Empress of India Vs Sri Lal and Others
Allahabad High Court · (1880) ILR (All) 694
High Courts05 Feb 1880Disposed Of
Yusuf Ali and Others Vs Farzand Ali
Allahabad High Court · (1880) ILR (All) 669
High Courts02 Feb 1880Allowed
Durjan Kuar and Others and Piarey Lal and Others Vs Naraini Kuar
Allahabad High Court · (1880) ILR (All) 738
High Courts02 Feb 1880Allowed
Chedi Lal and Another Vs Kirath Chand and Others
Allahabad High Court · (1880) ILR (All) 682
High Courts31 Jan 1880Disposed Of
In Re: Reference by Board of Revenue, N.-W.P., Under Act I of 1879
Allahabad High Court · (1880) ILR (All) 654
High Courts29 Jan 1880Dismissed
Ganga Prasad Vs Gajadhar Prasad and Others
Allahabad High Court · (1880) ILR (All) 651
High Courts19 Jan 1880Dismissed
Pirthi Pal Vs Ganga Bisheshar
Allahabad High Court · (1880) ILR (All) 635
High Courts19 Jan 1880Allowed
Empress of India Vs Ajudhia
Allahabad High Court · (1880) ILR (All) 644
High Courts19 Jan 1880Dismissed
Mathura Prasad Vs Durjan Singh and Another
Allahabad High Court · (1880) ILR (All) 639