High Courts19 Jan 1880Dismissed
Mathura Prasad Vs Durjan Singh and Another
Allahabad High Court · (1880) ILR (All) 639
COURT ARCHIVE
Allahabad High Court judgments
1,00,441 judgments · page 5,007 of 5,023
High Courts15 Jan 1880Dismissed
Gokal Das Vs Gobar Dhan Das
Allahabad High Court · (1880) ILR (All) 633
High Courts12 Jan 1880Disposed Of
Hasan Ali and Others Vs Mahrban
Allahabad High Court · (1880) ILR (All) 625
High Courts12 Jan 1880Dismissed
Lachho Vs Maya Ram and Others
Allahabad High Court · (1880) ILR (All) 631
High Courts10 Jan 1880Dismissed
Ram Subhag Das Vs Gobind Prasad and Another
Allahabad High Court · (1880) ILR (All) 622
High Courts09 Jan 1880Allowed
Tejpal, Guardian of Kundan Lal Vs Kesri Singh
Allahabad High Court · (1880) ILR (All) 621
High Courts08 Jan 1880Dismissed
Juala Prasad Vs Khuman Singh
Allahabad High Court · (1880) ILR (All) 617
High Courts08 Jan 1880Dismissed
Shibban Lal Vs Tiloke Chand and Others
Allahabad High Court · (1880) ILR (All) 619
High Courts03 Jan 1880Disposed Of
Mughla Begam and Others Vs Bans Bahadur Singh and Others Narotam Das Vs Chunni Bai
Allahabad High Court · (1880) ILR (All) 604
High Courts02 Jan 1880Disposed Of
The Bank of Bengal Vs Cohen
Allahabad High Court · (1880) ILR (All) 598
High Courts31 Dec 1879
Empress of India Vs Bhup Singh and Another
Allahabad High Court · (1880) ILR (All) 570
Criminal Procedure Code, 1898 (CrPC) — Section 215Penal Code, 1860 (IPC) — Section 417
High Courts16 Dec 1879Disposed Of
Empress of India Vs Fox
Allahabad High Court · (1880) ILR (All) 522
High Courts15 Dec 1879Dismissed
Chandra Dai Vs Audh Kumari and Others and Pran Dai and Sita Dai
Allahabad High Court · (1880) ILR (All) 561
High Courts05 Dec 1879Disposed Of
Empress of India Vs Sabsukh and Others
Allahabad High Court · (1880) ILR (All) 533
High Courts05 Dec 1879Dismissed
Prem Sukh Das and Others Vs Bhupia and Another
Allahabad High Court · (1880) ILR (All) 517
High Courts05 Dec 1879Disposed Of
Phul Kuar Vs Murli Dhar and Another
Allahabad High Court · (1880) ILR (All) 527
High Courts01 Dec 1879Allowed
Balak Ram Vs Munia and Others
Allahabad High Court · (1880) ILR (All) 513