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Allahabad High Court judgments

1,00,445 judgments · page 4,970 of 5,023

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High Courts13 Dec 1895Dismissed

Manon Vs Jino

Allahabad High Court · (1896) ILR (All) 125

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High Courts12 Dec 1895Dismissed

Queen-Empress Vs Khushali Ram and Others

Allahabad High Court · (1896) ILR (All) 158

Criminal Procedure Code, 1898 (CrPC) — Section 133
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High Courts11 Dec 1895Dismissed

Jawahir Singh and Another Vs Debi Singh and Others

Allahabad High Court · (1896) ILR (All) 119

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High Courts10 Dec 1895Dismissed

Narain Das Vs Hazari Lal and Others

Allahabad High Court · (1896) ILR (All) 233

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High Courts09 Dec 1895Disposed Of

Buddhu Vs Babu Lal

Allahabad High Court · (1896) ILR (All) 116

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High Courts06 Dec 1895Dismissed

Chunni Lal Vs Ganga Prasad

Allahabad High Court · (1896) ILR (All) 113

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High Courts06 Dec 1895Dismissed

Najju Khan Vs Imtiaz-ud-din

Allahabad High Court · (1896) ILR (All) 115

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High Courts03 Dec 1895Dismissed

Ghulam Kadir Khan and Others Vs Mustakim Khan and Others

Allahabad High Court · (1896) ILR (All) 109

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High Courts02 Dec 1895Dismissed

Hira Lal Vs Saheb Jan

Allahabad High Court · (1896) ILR (All) 107

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High Courts30 Nov 1895Dismissed

Janki Pande Vs Ram Saran Pande

Allahabad High Court · (1896) ILR (All) 106

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High Courts28 Nov 1895

Lekha Vs Bhauna and Others

Allahabad High Court · (1896) ILR (All) 101

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High Courts27 Nov 1895Dismissed

R. Wall and Another Vs J.E. Howard and Another

Allahabad High Court · (1896) ILR (All) 156

Companies Act, 1956 — Section 214
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High Courts26 Nov 1895Disposed Of

Radhan Singh and Others Vs Kuarji Dichhit and Another

Allahabad High Court · (1896) ILR (All) 98

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High Courts26 Nov 1895Disposed Of

Queen-Empress Vs Punna and Another

Allahabad High Court · (1896) ILR (All) 96

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High Courts21 Nov 1895Dismissed

Sant Bakhsh and Others Vs Dwarka Das and Another

Allahabad High Court · (1896) ILR (All) 92

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High Courts19 Nov 1895Disposed Of

Ram Ghulam Singh and Others Vs Ram Behari Singh and Another

Allahabad High Court · (1896) ILR (All) 90

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High Courts16 Nov 1895

Queen-Empress Vs Agha Muhammad Yusuf

Allahabad High Court · (1896) ILR (All) 88

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High Courts11 Nov 1895Dismissed

Husaini Begam Vs The Collector of Muzaffarnagar

Allahabad High Court · (1896) ILR (All) 86

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High Courts04 Oct 1895Disposed Of

Queen-Empress Vs Mahabir

Allahabad High Court · (1896) ILR (All) 78

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High Courts03 Aug 1895Dismissed

Ahmad Ali Vs Najabat Khan and Others

Allahabad High Court · (1896) ILR (All) 65

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