High Courts17 Feb 1902Disposed Of
Collector of Jaunpur Vs Bithal Das and Another
Allahabad High Court · (1902) ILR (All) 291
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,942 of 5,023
High Courts15 Feb 1902Dismissed
Lalta Prasad and Another Vs Sadiq Husen
Allahabad High Court · (1902) ILR (All) 288
High Courts14 Feb 1902Dismissed
Kameshar Nath and Another Vs Sheoraj Singh
Allahabad High Court · (1902) 02 AHC CK 0003
High Courts11 Feb 1902Dismissed
Hamid Ali and Another Vs Mujawar Husain Khan and Another
Allahabad High Court · (1902) ILR (All) 257
High Courts05 Feb 1902Dismissed
Dhapo Vs Bansi Lal and Others
Allahabad High Court · (1902) ILR (All) 242
High Courts02 Feb 1902Dismissed
Lachman Ram and Another Vs Mathura Das
Allahabad High Court · (1902) 02 AHC CK 0005
High Courts30 Jan 1902Dismissed
Hanuman Prasad and Another Vs Bhagwati Prasad and Another
Allahabad High Court · (1902) ILR (All) 236
High Courts24 Jan 1902Dismissed
Syeda Bibi and Another Vs Mughal Jan and Others
Allahabad High Court · (1902) ILR (All) 231
High Courts10 Jan 1902Dismissed
Emperor Vs Kali Charan and Others
Allahabad High Court · (1902) ILR (All) 256
High Courts21 Dec 1901
Bakar Ali and Another Vs Abu Sayid Khan
Allahabad High Court · (1902) ILR (All) 190
High Courts19 Dec 1901Dismissed
Delhi and London Bank Limited Vs Bhikari Das and Others
Allahabad High Court · (1902) ILR (All) 185
High Courts19 Dec 1901
Sheo Prasad Singh Vs Jaleha Kunwar and Another
Allahabad High Court · (1902) ILR (All) 189
High Courts12 Dec 1901Dismissed
North-Western Commercial Banking Corporation Vs Muhammad Ismail Khan
Allahabad High Court · (1902) ILR (All) 208
High Courts05 Dec 1901Allowed
Wazir-Un-Nissa Vs Ilahi Bakhsh and Others
Allahabad High Court · (1902) ILR (All) 172
High Courts27 Nov 1901Disposed Of
Brij Mohan Lal Vs Shiam Singh
Allahabad High Court · (1902) ILR (All) 164
High Courts21 Nov 1901Dismissed
Gopal Dei Vs The Bhartpur State
Allahabad High Court · (1902) ILR (All) 160
High Courts20 Nov 1901Disposed Of
Gobind Prasad Vs Mohan Lal
Allahabad High Court · (1902) ILR (All) 157