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Allahabad High Court judgments

1,00,445 judgments · page 4,889 of 5,023

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High Courts26 Nov 1910Dismissed

Chuttan Lal Vs Kallu and Others

Allahabad High Court · (1910) 11 AHC CK 0015

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High Courts25 Nov 1910Allowed

Baldeo Prasad Vs Maharaja of Benares

Allahabad High Court · (1910) 11 AHC CK 0014

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High Courts25 Nov 1910Dismissed

Suraj Din Vs Mahabir Prasad

Allahabad High Court · (1910) 11 AHC CK 0003

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High Courts24 Nov 1910

Shadi Lal and Others Vs Muhammad Ishaq Khan and Others

Allahabad High Court · 9 Ind. Cas. 198

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High Courts24 Nov 1910

Makhan Lal Vs Gayan Singh and Others

Allahabad High Court · 9 Ind. Cas. 199

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High Courts22 Nov 1910Allowed

Emperor Vs Kadir Bakhsh

Allahabad High Court · (1910) 11 AHC CK 0004

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High Courts14 Nov 1910

Babu Pershad Vs Emperor

Allahabad High Court · 13 Ind. Cas. 102

Criminal Procedure Code, 1898 (CrPC) — Section 110, 406
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High Courts08 Nov 1910Dismissed

Nagar Mal and Others Vs Ram Chand

Allahabad High Court · (1910) 11 AHC CK 0011

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High Courts08 Nov 1910Dismissed

Nathu and Others Vs Kundan Lal

Allahabad High Court · (1910) 11 AHC CK 0009

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High Courts08 Nov 1910Dismissed

Kapil Deo Singh Vs Ram Rikha Singh and Others

Allahabad High Court · (1910) 11 AHC CK 0005

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High Courts07 Nov 1910Dismissed

Lachman Prasad Vs Ram Kishan

Allahabad High Court · (1910) 11 AHC CK 0012

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High Courts07 Nov 1910Allowed

Kallu Singh and Another Vs Muhammad Fayaz Ali Khan

Allahabad High Court · (1910) 11 AHC CK 0002

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High Courts01 Nov 1910Dismissed

Joti Prasad and Others Vs Ram Chandra

Allahabad High Court · (1910) 11 AHC CK 0007

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High Courts29 Oct 1910Dismissed

The Secretary of State for India in Council Vs Bank of Upper India, Limited and Digambar Singh and Another

Allahabad High Court · (1910) 10 AHC CK 0005

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High Courts29 Oct 1910Allowed

Muhammad Ismail and Zafar-Ullah and Others Vs Muhammad Sayeed and Others

Allahabad High Court · (1910) 10 AHC CK 0004

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High Courts28 Oct 1910Dismissed

Gajadhar Rai and Others Vs Ram Lakhan Bai and Another

Allahabad High Court · (1910) 10 AHC CK 0001

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High Courts27 Oct 1910Dismissed

Tota Ram Vs Ram Charan

Allahabad High Court · (1910) 10 AHC CK 0002

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High Courts25 Oct 1910Dismissed

Sri Kishan Das Vs Jagat Narain and Another

Allahabad High Court · (1910) 10 AHC CK 0003

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High Courts15 Aug 1910Dismissed

Abdul Majid and Others Vs Jawahir Lal

Allahabad High Court · (1910) 08 AHC CK 0003

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High Courts11 Aug 1910

Lachman Vs Shambu Narain and Others

Allahabad High Court · 7 Ind. Cas. 495

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