High Courts27 Jan 1911Dismissed
Kishan Vs Ram Sahai and Others
Allahabad High Court · 9 Ind. Cas. 494
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,886 of 5,023
High Courts27 Jan 1911Dismissed
Lala Ramcharan Vs Lachman Pershad
Allahabad High Court · 9 Ind. Cas. 667
High Courts27 Jan 1911Dismissed
Kalyan Rai and Another Vs Hakim Muhammad Mustafa Ali Khan
Allahabad High Court · 9 Ind. Cas. 562
High Courts27 Jan 1911Disposed Of
Sheikh Amir Ali Vs Sheikh Karam Ali
Allahabad High Court · 9 Ind. Cas. 456
High Courts26 Jan 1911Dismissed
Musammat Sheoraji Vs Ramjas Pandey and Others
Allahabad High Court · 9 Ind. Cas. 501
High Courts25 Jan 1911Dismissed
Habibullah Khan Vs Abdullah Khan and Others
Allahabad High Court · 9 Ind. Cas. 804
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts25 Jan 1911Dismissed
Kantee Chandra Mukerji Vs Al-I-Nabi and Others
Allahabad High Court · 9 Ind. Cas. 935
Civil Procedure Code, 1908 (CPC) — Section 52Transfer of Property Act, 1882 — Section 6(a)
High Courts24 Jan 1911Dismissed
Musammat Kulsum Khanum Vs Ghani Ahmed
Allahabad High Court · 9 Ind. Cas. 635
High Courts21 Jan 1911Disposed Of
Babu Bharat Indu and Others Vs Khetsi Das
Allahabad High Court · 9 Ind. Cas. 848
High Courts21 Jan 1911Dismissed
Rup Kishen and Others Vs Sobhi
Allahabad High Court · 9 Ind. Cas. 537
High Courts20 Jan 1911Dismissed
Ahmad Husain and Others Vs Gobind Krishna Narain and Others
Allahabad High Court · 9 Ind. Cas. 932
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts20 Jan 1911Dismissed
Ganga Ram and Others Vs Kirtarth Rai and Others
Allahabad High Court · 9 Ind. Cas. 319
High Courts20 Jan 1911Allowed
Mansab Hasan Khan and Another Vs Mubarak-un-Nissa
Allahabad High Court · (1911) 01 AHC CK 0001
High Courts19 Jan 1911Dismissed
Chandra Deo Missera and Others Vs Harpal Singh and Others
Allahabad High Court · 9 Ind. Cas. 293
High Courts19 Jan 1911Disposed Of
Sheikh Ghulam Hazrat and Others Vs Gobardhan Das and Others
Allahabad High Court · 9 Ind. Cas. 933
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4Transfer of Property Act, 1882 — Section 82
High Courts18 Jan 1911Dismissed
Babu Sarju Parshad and Others Vs Babu Bindeshari Bakhsh Pal and Others
Allahabad High Court · 9 Ind. Cas. 298