High Courts24 Mar 1911Dismissed
Jugal Kishore and Another Vs Jugal Kishore
Allahabad High Court · (1911) 03 AHC CK 0021
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,883 of 5,023
High Courts22 Mar 1911Dismissed
Colonel Lecky Vs Bank of Upper India, Ltd.
Allahabad High Court · 9 Ind. Cas. 1023
High Courts21 Mar 1911Dismissed
Narain Das and Others Vs Balgobind and Others
Allahabad High Court · (1911) 03 AHC CK 0022
High Courts11 Mar 1911Dismissed
Jhanda Singh Vs Sheikh Wahed-Ud-Din and Others
Allahabad High Court · 9 Ind. Cas. 1013
Transfer of Property Act, 1882 — Section 58
High Courts11 Mar 1911Allowed
Harduari Lal and Another Vs Musammat Gomi
Allahabad High Court · 9 Ind. Cas. 1017
High Courts11 Mar 1911Allowed
Kalla and Others Vs Hargian and Another
Allahabad High Court · 15 Ind. Cas. 907
High Courts10 Mar 1911
Jiwa Ram and Another Vs Kalyan and Others
Allahabad High Court · 9 Ind. Cas. 983
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts10 Mar 1911
Dip Narain Singh Vs Bhagwat Singh and Another
Allahabad High Court · 9 Ind. Cas. 911
Letters Patent Act, 1865 — Section 10
High Courts09 Mar 1911Dismissed
Ram Pershad and Another Vs Khem Karan
Allahabad High Court · 9 Ind. Cas. 978
High Courts09 Mar 1911Dismissed
Mulchand Vs Emperor
Allahabad High Court · 9 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 409
High Courts07 Mar 1911Dismissed
Muhammad Hussain and Others Vs Vinayak Rao and Another
Allahabad High Court · 9 Ind. Cas. 828
High Courts07 Mar 1911
Seth Gokul Das Vs Hansraj and Others
Allahabad High Court · 9 Ind. Cas. 824
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts06 Mar 1911Dismissed
Shah Chhaturbhuj Vs Mangal Singh and Others
Allahabad High Court · 9 Ind. Cas. 1005
High Courts03 Mar 1911Allowed
Ram Sarup Vs Dasrath Tewari and Another
Allahabad High Court · 9 Ind. Cas. 817
Civil Procedure Code, 1882 — Section 230
High Courts03 Mar 1911Dismissed
Emperor Vs Krishna Nath Tiwari
Allahabad High Court · (1911) 03 AHC CK 0005
High Courts03 Mar 1911
Beni Pershad and Others Vs Sarju Pershad and Others
Allahabad High Court · 9 Ind. Cas. 982
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts02 Mar 1911Dismissed
Emperor Vs Alam and Others
Allahabad High Court · (1911) 03 AHC CK 0016