High Courts15 Nov 1915Dismissed
Gauri Rai and Others Vs Musammat Bhaggina
Allahabad High Court · AIR 1915 All 476 : 31 Ind. Cas. 873
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,807 of 5,023
High Courts15 Nov 1915
Ishar Dutt and Another Vs Musai Dube and Others
Allahabad High Court · AIR 1915 All 367 : 31 Ind. Cas. 886
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts13 Nov 1915
Nirbhai Sinha and Others Vs Tulsi Ram
Allahabad High Court · AIR 1915 All 393(1) : 31 Ind. Cas. 804
High Courts12 Nov 1915Allowed
Sohan Lal Vs Emperor
Allahabad High Court · AIR 1915 All 380 : 31 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 235, 236Penal Code, 1860 (IPC) — Section 403
High Courts12 Nov 1915Dismissed
Mukha and Another Vs Qabza and Others
Allahabad High Court · AIR 1915 All 343 : 31 Ind. Cas. 553
High Courts11 Nov 1915Allowed
Bharat Indu and Others Vs Muhammad Mahbub Ali Khan
Allahabad High Court · AIR 1915 All 353 : 31 Ind. Cas. 586
Transfer of Property Act, 1882 — Section 90
High Courts11 Nov 1915
Sheo Mangal Singh Vs Chedu and Others
Allahabad High Court · AIR 1915 All 447 : 31 Ind. Cas. 914
North Western Provinces Tenancy Act, 1901 — Section 197
High Courts11 Nov 1915
Narain Das and Others Vs Harakh Narain Lal and Others
Allahabad High Court · AIR 1915 All 396 : 31 Ind. Cas. 797
High Courts10 Nov 1915Dismissed
Kidha Singh Vs Emperor
Allahabad High Court · AIR 1915 All 345 : 31 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts05 Nov 1915Disposed Of
Munni Kunwar Vs Madan Gopal
Allahabad High Court · AIR 1915 All 107 : (1916) ILR (All) 62
Transfer of Property Act, 1882 — Section 5
High Courts05 Nov 1915
Munni Koer Vs Madan Gopal
Allahabad High Court · AIR 1915 All 478 : 31 Ind. Cas. 792
Transfer of Property Act, 1882 — Section 5
High Courts05 Nov 1915
Jaikaran and Others Vs Janki Sahu and Others
Allahabad High Court · 33 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Section 110(2)
High Courts04 Nov 1915Disposed Of
Ram Nath Tewari Vs Musammat Genda
Allahabad High Court · AIR 1915 All 351 : 31 Ind. Cas. 564
High Courts04 Nov 1915Allowed
Muhammad Abdul Karim Khan Vs Sakhawat Ali Shah
Allahabad High Court · (1916) ILR (All) 59
High Courts04 Nov 1915
Saiyid Sakhawat Ali Shah Vs Haji Muhammad Abdul Karim Khan
Allahabad High Court · 31 Ind. Cas. 809
High Courts01 Nov 1915Dismissed
Mathura Prasad Vs Karim Baksh and Another
Allahabad High Court · AIR 1915 All 402 : 31 Ind. Cas. 805
Easements Act, 1882 — Section 2
High Courts01 Nov 1915
Munshi Lal Vs Mangat Rai
Allahabad High Court · AIR 1915 All 375(1) : 31 Ind. Cas. 706
High Courts30 Oct 1915Dismissed
Sheonandan and Another Vs Emperor
Allahabad High Court · 31 Ind. Cas. 647
Penal Code, 1860 (IPC) — Section 201, 380
High Courts30 Oct 1915Dismissed
Emperor Vs Dhani Ram and Another
Allahabad High Court · (1916) ILR (All) 49
Oaths Act, 1873 — Section 6