COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,617 of 5,023
Bageshar Rai Vs Mst. Mahadei
Allahabad High Court · AIR 1924 All 461 : 79 Ind. Cas. 514
Mahadei Vs Bageshar Rai
Allahabad High Court · (1924) ILR (All) 525
Gaya Prasad and Another Vs Firm Muthu Lal Budha Lal
Allahabad High Court · 78 Ind. Cas. 1050
Sanmukh Pande and Another Vs Jagarnath Pande and Others and Ram Saran Pande
Allahabad High Court · (1924) 02 AHC CK 0046
Gaya Prasad and Another Vs Firm Mathu Lal Budha Lal
Allahabad High Court · AIR 1925 All 202
Jagarnath Pande Vs Sanmukh Pande and Another and Ram Baran Pande
Allahabad High Court · (1924) ILR (All) 531
Parbhu Dayal Vs Murli Dhar
Allahabad High Court · AIR 1924 All 867 : 78 Ind. Cas. 677
Lakhan Singh Vs Lal Singh and Another
Allahabad High Court · AIR 1925 All 205
Muneshar Lal and Others Vs Amar Nath alias Chhotey Lal
Allahabad High Court · AIR 1924 All 493 : 78 Ind. Cas. 626
Gobind Vs Ammar and Others
Allahabad High Court · (1924) 02 AHC CK 0047
P. Chiraunji Lal Vs Ganga Sahai and Others
Allahabad High Court · AIR 1924 All 811 : 78 Ind. Cas. 631
Muhammad Nazeer alias Bhikhai and Others Vs Sheikh Muhammad Sulaiman
Allahabad High Court · 78 Ind. Cas. 659
Gauri Shankar Singh and Others Vs Sheonandan Misra and Others
Allahabad High Court · AIR 1924 All 543 : (1924) ILR (All) 384
Raghubar Dayal and Another Vs Secretary of State For India
Allahabad High Court · AIR 1924 All 415 : 78 Ind. Cas. 642
The Secretary of State for India in Council Vs Raghubar Dayal and Another
Allahabad High Court · (1924) ILR (All) 427
Muhammad Nazir and Others Vs Muhammad Sulaiman
Allahabad High Court · (1924) ILR (All) 424
B. Gauri Shanker Singh and Others Vs Pt. Sheo Nandan Misra and Others
Allahabad High Court · 78 Ind. Cas. 911