High Courts08 Jan 1925Allowed
Brij Raj and Others Vs Ram Sarup and Others
Allahabad High Court · AIR 1926 All 36 : (1926) ILR (All) 44 : 90 Ind. Cas. 749
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,590 of 5,023
High Courts08 Jan 1925Dismissed
Nathu and Another Vs Ram Sarup and Others
Allahabad High Court · (1925) 01 AHC CK 0042
High Courts08 Jan 1925Allowed
Gajadhar Singh Vs Hari Singh and Others
Allahabad High Court · (1925) 01 AHC CK 0029
High Courts08 Jan 1925Allowed
Shankar Sahi and Others Vs Baichu Ram and Others
Allahabad High Court · (1925) 01 AHC CK 0028
High Courts08 Jan 1925
Samir Khan and Others Vs Basi Ram and Others
Allahabad High Court · AIR 1925 All 821 : 87 Ind. Cas. 659
Provincial Small Cause Courts Act, 1887 — Section 15
High Courts08 Jan 1925
Abdul Karim Vs Ram Kishore and Others
Allahabad High Court · (1925) 01 AHC CK 0008
High Courts07 Jan 1925Dismissed
Raghunath Upadia and Others Vs Emperor
Allahabad High Court · AIR 1925 All 311(1)
High Courts07 Jan 1925Dismissed
Manki Kunwar Vs Kundan Kunwar
Allahabad High Court · AIR 1925 All 375 : 87 Ind. Cas. 121
High Courts07 Jan 1925
Ram Autar Vs Emperor
Allahabad High Court · AIR 1925 All 478 : 87 Ind. Cas. 846
High Courts07 Jan 1925
Mitar Sain and Another Vs Data Ram
Allahabad High Court · (1925) 01 AHC CK 0014
High Courts06 Jan 1925Disposed Of
Bahoru and Others Vs Emperor
Allahabad High Court · AIR 1925 All 769 : 87 Ind. Cas. 842
High Courts02 Jan 1925Dismissed
Sat Narain Sahu Vs Bindesri Prasad and Another
Allahabad High Court · (1925) 01 AHC CK 0054
High Courts02 Jan 1925Dismissed
Munshi Ram and Another Vs Bhagwant and Others
Allahabad High Court · AIR 1925 All 697 : 87 Ind. Cas. 782
High Courts02 Jan 1925Dismissed
Tej Singh and Others Vs Mitter Sen
Allahabad High Court · AIR 1925 All 784 : 87 Ind. Cas. 719
High Courts02 Jan 1925
Ranjit Singh Vs Ramman Singh and Another
Allahabad High Court · (1925) 01 AHC CK 0016
High Courts01 Jan 1925Dismissed
Daulat Ram Vs Kanhaiya Lal
Allahabad High Court · AIR 1925 All 419 : 87 Ind. Cas. 417