High Courts13 Feb 1929
Asghari Began, and Others Vs Maula Baksh
Allahabad High Court · AIR 1929 All 381
Transfer of Property Act, 1882 — Section 10
COURT ARCHIVE
Allahabad High Court judgments
1,00,454 judgments · page 4,497 of 5,023
High Courts13 Feb 1929
Srimati Musammat Premavati alias Premdevio Vs Pandit Jainti Prasad alias Angad Singh and Another
Allahabad High Court · 119 Ind. Cas. 446
High Courts13 Feb 1929
Sohan Lal Vs Peare Lal and Others
Allahabad High Court · (1929) 02 AHC CK 0013
High Courts13 Feb 1929
Musammat Asghari Begam and Others Vs Maula Bakhsh
Allahabad High Court · 116 Ind. Cas. 90
Transfer of Property Act, 1882 — Section 10
High Courts12 Feb 1929Dismissed
Rameshwar Rai Vs Sheopal Rai and Others
Allahabad High Court · (1929) 02 AHC CK 0076
High Courts11 Feb 1929
Jadunandan Misra and Others Vs Sheopahal
Allahabad High Court · (1929) 02 AHC CK 0025
High Courts11 Feb 1929
Hans Raj Vs Surja and Others
Allahabad High Court · AIR 1929 All 324 : 115 Ind. Cas. 449
High Courts11 Feb 1929
Meharban Ali Khan Vs Sita Ram
Allahabad High Court · AIR 1929 All 374 : 118 Ind. Cas. 232
Penal Code, 1860 (IPC) — Section 218
High Courts08 Feb 1929Disposed Of
Tikam Singh and Others Vs Likhi Singh and Others
Allahabad High Court · AIR 1929 All 319
Transfer of Property Act, 1882 — Section 83
High Courts08 Feb 1929
Emperor Vs Jukhan
Allahabad High Court · AIR 1929 All 338
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 394, 75
High Courts07 Feb 1929Dismissed
Bikram Singh and Another Vs Emperor
Allahabad High Court · AIR 1929 All 535
Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 1929
Abdul Majid Khan Vs Emperor
Allahabad High Court · AIR 1929 All 364
Criminal Procedure Code, 1898 (CrPC) — Section 423(2)
High Courts07 Feb 1929
Ramadhar Pande and Another Vs Musammat Amraji and Others
Allahabad High Court · 117 Ind. Cas. 368
High Courts07 Feb 1929
Karam Ali Vs Mohammad Latif and Others
Allahabad High Court · (1929) 02 AHC CK 0006
High Courts06 Feb 1929
Raghunath Singh and Others Vs Sheo Partap Singh and Others
Allahabad High Court · (1929) 02 AHC CK 0035
High Courts06 Feb 1929
K. Banerjea, Proprietor of the Firm K. Banerjea Vs Manzar Ali Sokhta
Allahabad High Court · 114 Ind. Cas. 906
Penal Code, 1860 (IPC) — Section 420
High Courts05 Feb 1929Disposed Of
Gayadin Singh and Others Vs Kalka Singh and Others
Allahabad High Court · (1929) 02 AHC CK 0057
High Courts04 Feb 1929Dismissed
Mansa Tewari and Others Vs Parmeshar Tewari and Others
Allahabad High Court · AIR 1929 All 327
Specific Relief Act, 1877 — Section 54(c)
High Courts01 Feb 1929Dismissed
Ram Charan and Another Vs Tulshi Ram and Another
Allahabad High Court · AIR 1929 All 306
Penal Code, 1860 (IPC) — Section 145Specific Relief Act, 1877 — Section 39Transfer of Property Act, 1882 — Section 122
High Courts01 Feb 1929Dismissed
Jai Nandan Tewari Vs Umrao Koeri and Another
Allahabad High Court · AIR 1929 All 305