High Courts09 Jan 1930Disposed Of
Ram Prasad Tamoli Vs Benares Cotton and Silk Mills, Ltd.
Allahabad High Court · (1930) 01 AHC CK 0047
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,468 of 5,024
High Courts09 Jan 1930Disposed Of
Ram Phal Singh and Others Vs Bachchu Ram and Another
Allahabad High Court · AIR 1930 All 410
High Courts09 Jan 1930
Mt. Basanti Bibi Vs Babulal Poddar and Another
Allahabad High Court · AIR 1931 All 225
Transfer of Property Act, 1882 — Section 41
High Courts09 Jan 1930
Gudri Singh and Another Vs Jangi Singh
Allahabad High Court · (1930) 01 AHC CK 0007
High Courts08 Jan 1930Dismissed
Shiam Sundar Singh and Another Vs Jagannath Singh and Others
Allahabad High Court · 122 Ind. Cas. 403
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Jan 1930Dismissed
Sham Sunder Singh and Another Vs Jagannath Singh and Others
Allahabad High Court · AIR 1930 All 371
High Courts07 Jan 1930Allowed
Data Din Vs Mt. Nohra
Allahabad High Court · AIR 1930 All 419 : 121 Ind. Cas. 825
High Courts06 Jan 1930
Ghassoo Vs Emperor
Allahabad High Court · AIR 1930 All 737
Criminal Procedure Code, 1898 (CrPC) — Section 162, 202
High Courts06 Jan 1930Allowed
Brijmohan Lal and Another Vs Mt. Mahbuban and Another
Allahabad High Court · AIR 1930 All 509
High Courts06 Jan 1930Dismissed
Nazir Khan and Others Vs Faiz Mohammad Khan and Another
Allahabad High Court · AIR 1930 All 433 : 121 Ind. Cas. 826
High Courts06 Jan 1930
L. Ram Ratan Lal Vs Mt. Gaura and Others
Allahabad High Court · AIR 1930 All 516
High Courts06 Jan 1930
Lala Ram Rattan Lal Vs Musammat Gaura and Others
Allahabad High Court · 122 Ind. Cas. 765
Contract Act, 1872 — Section 69, 70
High Courts06 Jan 1930
Rameshar Singh and Others Vs Syed Husain Ahmad and Others
Allahabad High Court · (1930) 01 AHC CK 0009
High Courts06 Jan 1930
Brijmohan Lal and Another Vs Musammat Mahbuban and Another
Allahabad High Court · 123 Ind. Cas. 336
Partition Act, 1893 — Section 4
High Courts03 Jan 1930Allowed
Nageshwar Bharthi and Others Vs Ram Narain Bharthi and Another
Allahabad High Court · 122 Ind. Cas. 191
High Courts03 Jan 1930Dismissed
Mt. Rasulan Vs Babu
Allahabad High Court · AIR 1930 All 350 : (1930) ILR (All) 548
High Courts03 Jan 1930Dismissed
Jagan Nath and Another Vs Kunwar Girwar Singh
Allahabad High Court · AIR 1930 All 368
High Courts02 Jan 1930Allowed
Chaube Munna Lal Vs Ram Chandra and Others
Allahabad High Court · 122 Ind. Cas. 188
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Jan 1930Disposed Off
In Re: Chaube Munna Lal
Allahabad High Court · (1930) ILR (All) 546
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 151