High Courts21 Dec 1938Dismissed
Mohammad Qudrat Ullah Khan Vs Mohammad Samiullah Khan
Allahabad High Court · AIR 1939 All 289 : (1939) 9 AWR 161
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,293 of 5,024
High Courts21 Dec 1938Allowed
Emperor Vs Gajadhar Prasad
Allahabad High Court · AIR 1939 All 247 : (1939) 9 AWR 128
High Courts21 Dec 1938Dismissed
M. Brij Behari Lal Vs Municipal Board of Jhansi
Allahabad High Court · AIR 1939 All 212 : (1939) 9 AWR 169
High Courts20 Dec 1938
Ramanand Misir and Another Vs Ram Baran Chaube
Allahabad High Court · AIR 1939 All 331 : (1939) 9 AWR 209
Agriculturists Relief Act — Section 30(1)Usurious Loans Act, 1918 — Section 3
High Courts19 Dec 1938Dismissed
District Board Vs Captain H. Trotter
Allahabad High Court · AIR 1939 All 389 : (1939) 9 AWR 218
Government of India Act, 1915 — Section 80AUttar Pradesh District Boards Act, 1922 — Section 114(a)
High Courts19 Dec 1938Dismissed
Rahim Bukhsh Vs Kishen Lal and Another
Allahabad High Court · (1938) 12 AHC CK 0027
High Courts19 Dec 1938Disposed Of
Shri Bhagwan Vs Secretary of State and Another
Allahabad High Court · AIR 1939 All 277
High Courts19 Dec 1938Dismissed
Qazi Nasir Uddin Haider Vs Raghubir Prasad and Another
Allahabad High Court · (1938) 12 AHC CK 0005
High Courts16 Dec 1938Dismissed
Lala Dwarka Das Vs Godhana and Others
Allahabad High Court · (1938) 12 AHC CK 0025
High Courts16 Dec 1938Dismissed
Gaya Prasad Vs Secy. of State
Allahabad High Court · AIR 1939 All 263 : (1939) 9 AWR 155
High Courts15 Dec 1938Allowed
Gusain Singh and Others Vs Puran Singh and Others
Allahabad High Court · AIR 1939 All 301 : (1939) 9 AWR 182
High Courts15 Dec 1938Dismissed
Ram Naresh and Others Vs Emperor
Allahabad High Court · (1938) 12 AHC CK 0028
High Courts15 Dec 1938Dismissed
Pt. Shyam Lal Vs Lakshmi Narain and Others
Allahabad High Court · (1938) 12 AHC CK 0006
High Courts14 Dec 1938Dismissed
Haldhar Upadhya Vs Ram Sumer Upadhya and Another
Allahabad High Court · AIR 1939 All 332 : (1939) 9 AWR 249
High Courts14 Dec 1938Dismissed
Bansraj Pandey Vs Ram Lal Pandey and Another
Allahabad High Court · (1938) 12 AHC CK 0019
High Courts13 Dec 1938Dismissed
Municipal Board Vs Jokhun
Allahabad High Court · (1938) 12 AHC CK 0013
High Courts12 Dec 1938Dismissed
Kashi Nath Vs Municipal Board
Allahabad High Court · (1938) 12 AHC CK 0032
High Courts12 Dec 1938
Bibi Amna Khatoon Begum and Others Vs Beni Ram and Others
Allahabad High Court · AIR 1939 All 209 : (1939) 9 AWR 107
Uttar Pradesh General Clauses Act, 1904 — Section 6(c)
High Courts09 Dec 1938Allowed
Nosh Ali and Others Vs Shamsunnesa Bibi and Another
Allahabad High Court · (1938) 12 AHC CK 0022
High Courts09 Dec 1938
Kamla Prasad Ram Pandey Vs Hasan Ali Khan
Allahabad High Court · (1938) 12 AHC CK 0009