High Courts22 Nov 1954
J. K. CHARITABLE TRUST Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1955) 28 ITR 110
Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,093 of 5,024
High Courts22 Nov 1954Allowed
Shital Prasad and Others Vs Deputy Accountant General (S.R.) Accountant General Office, Allahabad and Others
Allahabad High Court · AIR 1955 All 623
Government Servants Conduct Rules, 1973 — Rule 23
High Courts22 Nov 1954Dismissed
Mahadeo Prasad Vs Sheo Dass
Allahabad High Court · AIR 1955 All 352 : (1955) 25 AWR 174
Provincial Insolvency Act, 1920 — Section 9, 9(1)
High Courts22 Nov 1954Disposed Of
Jethmal Parasram Vs Commr. of Income Tax, Delhi, East Punjab and Ajmer-Merwara
Allahabad High Court · AIR 1955 All 176
Income Tax Act, 1922 — Section 4(1), 42, 42(3)
High Courts19 Nov 1954Dismissed
Devi Prasad Vs Chairman of the Court of Election Tribunal, Gorakhpur and Another
Allahabad High Court · AIR 1956 All 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Representation of the People Act, 1951 — Section 83, 83(1), 83(2), 85, 86
High Courts18 Nov 1954
RAJA BALDEO DAS BIRLA Vs COMMISSIONER OF Income Tax, U. P., LUCKNOW.
Allahabad High Court · (1955) 27 ITR 467
Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)
High Courts17 Nov 1954
MOHD. HANEEF Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1955) 27 ITR 447
Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)
High Courts16 Nov 1954Dismissed
F.S. Abdulqayum Vs Manindra Land and Building Corpn. Ltd. and Another
Allahabad High Court · AIR 1955 All 192
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 100, 101Companies Act, 1913 — Section 10, 11(4), 11(6)
High Courts16 Nov 1954
Sheo Kumar and Others Vs Gyan Nath Raina and Others
Allahabad High Court · AIR 1955 All 408
Contract Act, 1872 — Section 65, 73
High Courts15 Nov 1954Dismissed
Sundar Singh and Others Vs The State
Allahabad High Court · AIR 1955 All 232 : (1955) 25 AWR 316 : (1955) CriLJ 898
Penal Code, 1860 (IPC) — Section 146, 147, 149, 323, 71
High Courts11 Nov 1954
Rahmat Ali Fatehullah Vs Calcutta National Bank Ltd.
Allahabad High Court · AIR 1955 All 169 : (1955) 25 AWR 137 : (1955) 25 CompCas 112
Civil Procedure Code, 1908 (CPC) — Section 47Companies Act, 1913 — Section 171
High Courts08 Nov 1954Dismissed
Jagdish Prasad Mathur and Others Vs United Provinces Government
Allahabad High Court · AIR 1956 All 114
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11Government of India Act, 1935 — Section 240(3)Limitation Act, 1908 — Article 120, 14
High Courts04 Nov 1954Dismissed
Syed Ali Athar and Others Vs Syed Kalbe Haider and Others
Allahabad High Court · (1955) 25 AWR 176
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts03 Nov 1954Disposed Of
Shri Devendar Kumar Bharti Vs Mahanta Raghuraj Bharti and Deputy Commissioner and Others
Allahabad High Court · (1955) 25 AWR 129
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, 149
High Courts03 Nov 1954Dismissed
Lachmi and Others Vs Somaroo and Others
Allahabad High Court · AIR 1955 All 122 : (1955) 25 AWR 142 : (1955) CriLJ 313
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 49(2)Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 84, 84D
High Courts03 Nov 1954Dismissed
Devendar Kumar Bharti Vs Mahanta Raghuraj Bharti and Others
Allahabad High Court · AIR 1955 All 154
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15, Order 33 Rule 2, Order 33 Rule 7(2), 149
High Courts02 Nov 1954Dismissed
Rai Sahib Thakur Sohan Singh Jangpangi and Others Vs Kunwar Tikendra Bahadur Pal minor through Guardian, Courts of Wards
Allahabad High Court · (1955) 25 AWR 124
High Courts02 Nov 1954Dismissed
Soham Singh Jangpangi and Others Vs Kunwar Tikendra Bahadur
Allahabad High Court · AIR 1955 All 65
High Courts02 Nov 1954Dismissed
Narain Dass Vs Station Commander (also known as Station Staff Officer) and Others
Allahabad High Court · (1955) 25 AWR 85
Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952 — Section 9Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952 — Section 9Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952 — Section 9
High Courts01 Nov 1954Dismissed
Saheb Singh and Others Vs State
Allahabad High Court · (1955) 25 AWR 101
Penal Code, 1860 (IPC) — Section 104Penal Code, 1860 (IPC) — Section 104Penal Code, 1860 (IPC) — Section 104