High Courts14 Sept 1955Dismissed
Dr. Brijendra Swarup Vs Election Tribunal, Lucknow and Others
Allahabad High Court · AIR 1956 All 111
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 100(1), 100(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,082 of 5,024
High Courts13 Sept 1955Allowed
Gokul Nath Samadhya and Another Vs The State of U.P.
Allahabad High Court · (1955) 25 AWR 567
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 8
High Courts12 Sept 1955Allowed
Ganga Singh and Others Vs The State
Allahabad High Court · AIR 1956 All 122 : (1955) 25 AWR 673 : (1956) CriLJ 181
Criminal Procedure Code, 1898 (CrPC) — Section 496Evidence Act, 1872 — Section 9
High Courts12 Sept 1955
OM PRAKASH GUPTA Vs Income Tax OFFICER, DEHRA DUN, AND ANOTHER.
Allahabad High Court · (1956) 29 ITR 495
Constitution of India, 1950 — Article 226
High Courts09 Sept 1955Allowed
Jai Narain and others Vs State
Allahabad High Court · (1955) 09 AHC CK 0068
Criminal Procedure Code, 1898 (CrPC) — Section 145(6)
High Courts09 Sept 1955Allowed
Mohammad Shafique Vs The State
Allahabad High Court · AIR 1956 All 108 : (1955) 25 AWR 587 : (1956) CriLJ 176
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 423Influx from Pakistan (Control) Act, 1949 — Section 5
High Courts09 Sept 1955Allowed
Bhairon Lal Ramadhin Vs State
Allahabad High Court · AIR 1956 All 123 : (1955) 25 AWR 581 : (1956) CriLJ 182
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts09 Sept 1955Allowed
U.P. Government Vs S. Tabarakh Husain
Allahabad High Court · AIR 1956 All 151
Constitution of India, 1950 — Article 311
High Courts08 Sept 1955Dismissed
Ganga Narain Vs State
Allahabad High Court · AIR 1956 All 197
Criminal Law (Amendment) Act, 1952 — Section 6, 7Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(1), 5(4)
High Courts07 Sept 1955Dismissed
Gursaran Lal Vs Seral Kumar
Allahabad High Court · AIR 1956 All 136 : (1956) 26 AWR 280
Contract Act, 1872 — Section 11Legal Practitioners Act, 1879 — Section 13Partnership Act, 1932 — Section 6
High Courts07 Sept 1955
Maharaj Singh and Other Vs State
Allahabad High Court · (1955) 09 AHC CK 0015
Penal Code, 1860 (IPC) — Section 324, 325
High Courts07 Sept 1955Dismissed
Sri Rajendra Pal alias Indra Pal and Another Vs Lala Savati Lal and Others
Allahabad High Court · (1956) 26 AWR 785
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 189, 199Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 189, 199Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 189, 199
High Courts06 Sept 1955Allowed
Salig Ram and Others Vs The State of U.P.
Allahabad High Court · AIR 1956 All 138 : (1955) 25 AWR 603 : (1956) CriLJ 186
Criminal Procedure Code, 1898 (CrPC) — Section 342, 350Evidence Act, 1872 — Section 145, 155
High Courts06 Sept 1955Allowed
Lal Singh Vs The State
Allahabad High Court · AIR 1956 All 731 : (1956) CriLJ 1385
Constitution of India, 1950 — Article 134, 134(1)Penal Code, 1860 (IPC) — Section 300
High Courts05 Sept 1955Allowed
Haveli Ram Vs The State
Allahabad High Court · AIR 1956 All 132 : (1956) CriLJ 183
Penal Code, 1860 (IPC) — Section 480, 482, 486
High Courts05 Sept 1955Dismissed
Shariff Ahmad Vs The State
Allahabad High Court · AIR 1957 All 50 : (1957) CriLJ 28
Evidence Act, 1872 — Section 15Penal Code, 1860 (IPC) — Section 300, 302, 34
High Courts05 Sept 1955Allowed
Sanker Dutt Shukla Vs President, Municipal Board, Auraiya and Another
Allahabad High Court · AIR 1956 All 70 : (1956) 1 LLJ 736
Constitution of India, 1950 — Article 226, 311Uttar Pradesh Municipalities Act, 1916 — Section 74
High Courts05 Sept 1955Allowed
Narendra Kumar Vs State
Allahabad High Court · AIR 1956 All 336 : (1956) 26 AWR 40 : (1956) CriLJ 662
Penal Code, 1860 (IPC) — Section 395, 412
High Courts02 Sept 1955Dismissed
Chief Inspector of Stamps Vs Jash Pal Singh and Others
Allahabad High Court · AIR 1956 All 168
High Courts02 Sept 1955Dismissed
Munshi and Others Vs Chiranji Singh and Another
Allahabad High Court · AIR 1956 All 237
Civil Procedure Code, 1908 (CPC) — Section 11, 115Transfer of Property Act, 1882 — Section 60Uttar Pradesh Agriculturists Relief Act, 1934 — Section 12