CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,079 of 5,024

High Courts10 Oct 1955Disposed Off

Jai Singh Plaintiff Vs Mam Chand and others

Allahabad High Court · (1955) 10 AHC CK 0039

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21
Read judgment
High Courts07 Oct 1955Dismissed

Inder Pal Singh Vs Babu Singh and Others

Allahabad High Court · AIR 1956 All 218 : (1955) 25 AWR 637

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 99Guardians and Wards Act, 1890 — Section 7Succession Act, 1925 — Section 325
Read judgment
High Courts07 Oct 1955Dismissed

Sachidanand and Another Vs State

Allahabad High Court · AIR 1956 All 212 : (1956) 26 AWR 9 : (1956) CriLJ 368

Criminal Procedure Code, 1898 (CrPC) — Section 260Penal Code, 1860 (IPC) — Section 378, 379
Read judgment
High Courts06 Oct 1955Dismissed

Bhajan Lal Vs State

Allahabad High Court · (1955) 10 AHC CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 208, 347, 437
Read judgment
High Courts05 Oct 1955Dismissed

Sia Ram Vs Radhey Shiam

Allahabad High Court · AIR 1956 All 332 : (1955) 25 AWR 716

United Provinces Regulation of Agricultural Credit Act, 1940 — Section 13(1), 25, 25(1)
Read judgment
High Courts04 Oct 1955Allowed

Vishwa Mittra Vs State

Allahabad High Court · (1955) 10 AHC CK 0042

Uttar Pradesh Control of Supplies (Temporary Powers) Act, 1947 — Section 6
Read judgment