High Courts29 Jan 1957Dismissed
Union of India (UOI) Vs Bhagwan Industries Ltd.
Allahabad High Court · AIR 1957 All 799
Civil Procedure Code, 1908 (CPC) — Section 20, 9Contract Act, 1872 — Section 59, 9Sea Customs Act, 1878 — Section 140, 40
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,051 of 5,024
High Courts28 Jan 1957Allowed
Bhagwan Das Vs The State of Uttar Pradesh and Another
Allahabad High Court · (1957) 27 AWR 415
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 40, 40(3), 40(4), 40(5), 48
High Courts28 Jan 1957Disposed Of
Sita Ram Vs Tejram and Others
Allahabad High Court · (1957) 27 AWR 463 : (1957) CriLJ 667
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 352, 427
High Courts25 Jan 1957Allowed
Kapuri Devi alias Kapura Devi and another Vs Rukmani Devi
Allahabad High Court · (1958) 28 AWR 351
Presidency Small Cause Courts Act, 1882 — Item 38Presidency Small Cause Courts Act, 1882 — Item 38Presidency Small Cause Courts Act, 1882 — Item 38
High Courts25 Jan 1957Disposed Of
W.M. Godse Vs State and Another
Allahabad High Court · AIR 1957 All 652 : (1957) 27 AWR 410 : (1957) 2 LLJ 229
Payment of Wages Act, 1936 — Section 15, 15(3), 17, 19, 3
High Courts24 Jan 1957Dismissed
Om Prakash and another Vs Bohra Hiralal and other
Allahabad High Court · (1958) 28 AWR 356
Court Fees Act, 1870 — Article 17(6), 7Court Fees Act, 1870 — Article 17(6), 7Court Fees Act, 1870 — Article 17(6), 7
High Courts23 Jan 1957Allowed
Jugul Kishore Vs State
Allahabad High Court · (1958) 28 AWR 47
Prevention of Corruption Act, 1988 — Section 6(c)
High Courts23 Jan 1957Allowed
Dr. J.R. Bhatia Vs Smt. Victoria Rani Sahiba and Others
Allahabad High Court · AIR 1957 All 359 : (1957) 27 AWR 396
Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7F
High Courts23 Jan 1957Allowed
Pt. Gopi Charan Bajpai and Others Vs Pt. Ram Prasad Awasthi and Others
Allahabad High Court · AIR 1957 All 283 : (1957) 27 AWR 896
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10
High Courts23 Jan 1957Dismissed
Abdul Ghafoor and Another Vs Lala Kunj Behari Lal and Another
Allahabad High Court · AIR 1957 All 346
Evidence Act, 1872 — Section 101, 102, 103, 104, 115Limitation Act, 1908 — Article 142, 144Transfer of Property Act, 1882 — Section 105, 111
High Courts23 Jan 1957
Anand Swarup Lekhpal and another Vs State
Allahabad High Court · (1958) 28 AWR 311
Penal Code, 1860 (IPC) — Section 109, 218Penal Code, 1860 (IPC) — Section 109, 218Penal Code, 1860 (IPC) — Section 109, 218
High Courts22 Jan 1957Allowed
Lakshmi Narain Vs State
Allahabad High Court · (1957) 27 AWR 387
Uttar Pradesh Pure Food Act, 1950 — Section 34, 4, 4(2), 5
High Courts22 Jan 1957Dismissed
Om Prakash Vs State
Allahabad High Court · AIR 1957 All 388 : (1958) 28 AWR 8 : (1957) CriLJ 695
Constitution of India, 1950 — Article 20Criminal Law (Amendment) Act, 1952 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 164, 423, 423(1), 535, 537
High Courts22 Jan 1957Disposed Of
Union of India (UOI) Vs Municipal Board
Allahabad High Court · AIR 1957 All 452 : (1957) 27 AWR 601
Constitution of India, 1950 — Article 285, 285(2)Uttar Pradesh Municipalities Act, 1916 — Section 140(1), 162
High Courts18 Jan 1957Dismissed
Hafizullah Vs State
Allahabad High Court · AIR 1957 All 377 : (1957) 27 AWR 351 : (1957) CriLJ 617
Penal Code, 1860 (IPC) — Section 300, 302
High Courts17 Jan 1957Allowed
Parsottam Pasi Vs Pt. Raj Narain Sharma and Another
Allahabad High Court · AIR 1957 All 336 : (1958) 28 AWR 60
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 38, 41Limitation Act, 1908 — Article 182, 182(5)
High Courts16 Jan 1957Allowed
Madan Lal and Others Vs Chawla Bank Ltd.
Allahabad High Court · AIR 1959 All 612 : (1957) 27 AWR 356
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49
High Courts15 Jan 1957Dismissed
Ram Kishun Singh Vs Ram Raj Singh and others
Allahabad High Court · (1958) 28 AWR 68
Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 6A
High Courts15 Jan 1957Dismissed
Mohabbat Ali Vs Ajudhia Prasad and Another
Allahabad High Court · AIR 1957 All 285
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 38, 47
High Courts15 Jan 1957
Ram Dayal Vs Bahadur and others
Allahabad High Court · (1957) 01 AHC CK 0009
Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145Criminal Procedure Code, 1898 (CrPC) — Section 145