High Courts22 Sept 1958Dismissed

Harwari Lal Vs State

Allahabad High Court · AIR 1959 All 751 : (1959) 29 AWR 117 : (1959) CriLJ 1380

Criminal Procedure Code, 1898 (CrPC) — Section 439(5), 514
High Courts17 Sept 1958Allowed

Karey Vs State

Allahabad High Court · AIR 1959 All 347 : (1959) 29 AWR 33 : (1959) CriLJ 673

Criminal Procedure Code, 1898 (CrPC) — Section 110, 117
High Courts03 Sept 1958Dismissed

Mahabir Vs State

Allahabad High Court · AIR 1959 All 783 : (1959) 29 AWR 38 : (1959) CriLJ 1390

Criminal Procedure Code, 1898 (CrPC) — Section 403Evidence Act, 1872 — Section 115
High Courts28 Aug 1958Dismissed

Lakshmi Narain Vs The State

Allahabad High Court · AIR 1959 All 164 : (1959) CriLJ 283

Constitution of India, 1950 — Article 20, 20(2)Prisons Act, 1894 — Section 3(2), 52
High Courts27 Aug 1958Allowed

Ram Prasad Singh Vs State

Allahabad High Court · AIR 1959 All 529 : (1959) 29 AWR 544 : (1959) CriLJ 1032

Criminal Procedure Code, 1898 (CrPC) — Section 476B