High Courts29 Jul 1959Dismissed
Mohammad Ibrahim Khan Vs Pateshwari Prasad Singh
Allahabad High Court · AIR 1960 All 252 : (1960) 30 AWR 108
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 107
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,016 of 5,024
High Courts28 Jul 1959Disposed Of
Uma Shankar Rai and Others Vs Divisional Superintendent, Northern Railway, Lucknow and Others
Allahabad High Court · AIR 1960 All 366 : (1959) 29 AWR 664
Constitution of India, 1950 — Article 226
High Courts27 Jul 1959Allowed
Kunwar Trivikram Narain Singh Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1960 All 264 : (1959) 29 AWR 684 : (1961) 41 ITR 150
Income Tax Act, 1922 — Section 2(1), 4(3)
High Courts24 Jul 1959Dismissed
State Vs Chandra Bali Singh
Allahabad High Court · AIR 1960 All 124 : (1959) 29 AWR 488 : (1960) CriLJ 203
Constitution of India, 1950 — Article 14, 20, 20(2)Prisons Act, 1894 — Section 45, 45(1), 46(1), 50, 52
High Courts24 Jul 1959
Babu Lal Vs State
Allahabad High Court · (1960) CriLJ 437
Evidence Act, 1872 — Section 105, 3Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34
High Courts23 Jul 1959Dismissed
Union of India (UOI) Vs Smt. Azizn (Widow) and Others
Allahabad High Court · AIR 1960 All 131
Limitation Act, 1908 — Article 31Railways Act, 1890 — Section 77
High Courts21 Jul 1959Dismissed
P.P. Gupta Vs East Asiatic Co., Bombay
Allahabad High Court · AIR 1960 All 184
Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151
High Courts21 Jul 1959Dismissed
Mahabir Jute Mills Vs Firm Kedar Nath Ram Bharose
Allahabad High Court · AIR 1960 All 254 : (1959) 29 AWR 677
Specific Relief Act, 1877 — Section 42
High Courts16 Jul 1959Allowed
Ram Jiwan Misra and Another Vs Ram Janki and Others
Allahabad High Court · AIR 1960 All 85 : (1959) 29 AWR 632
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Jul 1959Allowed
State Vs D.N. Bhargava and Another
Allahabad High Court · AIR 1960 All 92 : (1959) 29 AWR 478 : (1960) CriLJ 187 : (1959) 2 LLJ 700
Factories Act, 1948 — Section 105, 8(2)
High Courts26 Jun 1959Dismissed
Ali Sher Vs The State
Allahabad High Court · AIR 1960 All 431 : (1960) CriLJ 875
Citizenship Act, 1955 — Section 9Citizenship Rules, 2009 — Rule 30Foreigners Act, 1946 — Section 14, 2, 3, 8, 9
High Courts26 Jun 1959
Inder Singh and Another Vs State
Allahabad High Court · (1960) CriLJ 873
Contract Act, 1872 — Section 134, 56, 63Penal Code, 1860 (IPC) — Section 304
High Courts12 Jun 1959Allowed
Nizam Ali Vs Wazir and Others
Allahabad High Court · AIR 1960 All 443 : (1960) CriLJ 881
Criminal Procedure Code, 1898 (CrPC) — Section 204(1A), 252(2)
High Courts28 May 1959Allowed
Nageshwar Dwivedi Vs State and Another
Allahabad High Court · AIR 1960 All 71 : (1959) 29 AWR 414 : (1960) CriLJ 184
Criminal Procedure Code, 1898 (CrPC) — Section 198, 198B, 198B(13)
High Courts22 May 1959Dismissed
Municipal Board Vs Ram Krishna Sharma and Others
Allahabad High Court · (1960) 30 AWR 126
Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3), 439
High Courts21 May 1959Dismissed
Biroo and Another Vs State
Allahabad High Court · AIR 1960 All 509 : (1960) CriLJ 1059
Criminal Procedure Code, 1898 (CrPC) — Section 155(2), 190
High Courts21 May 1959Dismissed
Ram Pal Singh Vs State
Allahabad High Court · (1960) 30 AWR 279
Penal Code, 1860 (IPC) — Section 21, 409
High Courts20 May 1959Allowed
Akhil Kumar Bhattacharya Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1960 All 193
Allahabad High Court (Conditions of Service of Staff) Rules, 1946 — Rule 12, 12(4), 23Constitution of India, 1950 — Article 229, 311(2)
High Courts13 May 1959Dismissed
Kishorilal Vs State
Allahabad High Court · AIR 1960 All 244
Criminal Procedure Code, 1898 (CrPC) — Section 133, 133(1), 135, 136, 137
High Courts12 May 1959Allowed
Sheo Kumar Vs Vishwa Nath Singh and Others
Allahabad High Court · AIR 1960 All 217
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 3