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Allahabad High Court judgments

1,00,467 judgments · page 4,012 of 5,024

High Courts06 Oct 1959Dismissed

Shahabuddin Khan Vs The State of U.P.

Allahabad High Court · (1960) 30 AWR 35

Criminal Procedure Code, 1898 (CrPC) — Section 195, 197, 199Factories Act, 1948 — Section 105, 105(1), 112, 8, 8(2)Penal Code, 1860 (IPC) — Section 488
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High Courts01 Oct 1959Dismissed

Ali Hussain Vs State

Allahabad High Court · AIR 1960 All 336 : (1960) CriLJ 771

Citizenship Act, 1955 — Section 18, 9(2)Citizenship Rules, 2009 — Rule 30Foreigners Act, 1946 — Section 14
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High Courts28 Sept 1959Allowed

Ramzani Vs State

Allahabad High Court · AIR 1960 All 350 : (1960) 30 AWR 22 : (1960) CriLJ 774

Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 476, 476B, 559Penal Code, 1860 (IPC) — Section 211
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High Courts26 Sept 1959Disposed Of

Raja Vijai Pratap Singh Vs State of Uttar Pradesh and another

Allahabad High Court · (1961) 31 AWR 154

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 52
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High Courts24 Sept 1959Dismissed

Wahid Mian Hiddan Mian Vs The State

Allahabad High Court · AIR 1961 All 111 : (1961) CriLJ 206

Constitution of India, 1950 — Article 5, 6, 7Foreigners Act, 1946 — Section 14Foreigners Order, 1948 — Rule 7
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High Courts22 Sept 1959Dismissed

Shubrati Khan Vs State

Allahabad High Court · AIR 1960 All 394 : (1960) CriLJ 865

Criminal Procedure Code, 1898 (CrPC) — Section 204(1A), 204A, 244
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