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Allahabad High Court judgments

1,00,467 judgments · page 3,966 of 5,024

High Courts24 Jan 1963Dismissed

Sheo Nandan Vs The State

Allahabad High Court · AIR 1964 All 139 : (1964) CriLJ 378

Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1898 (CrPC) — Section 403, 417, 423Evidence Act, 1872 — Section 114, 133, 3, 9
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High Courts21 Jan 1963

State Vs Rustam Glass Works

Allahabad High Court · AIR 1965 All 124 : (1964) 15 STC 631

Constitution of India, 1950 — Article 19(1)Uttar Pradesh Sales Tax Act, 1948 — Section 8A(6)
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High Courts11 Jan 1963Allowed

State of U.P. Vs Dhanwan

Allahabad High Court · AIR 1965 All 260 : (1965) CriLJ 667

Arms Act, 1959 — Section 19, 4Evidence Act, 1872 — Section 9
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High Courts02 Jan 1963Allowed

State of U.P. Vs Sant Lal Har Prasad

Allahabad High Court · AIR 1963 All 495

Civil Procedure Code, 1908 (CPC) — Section 73, 73(3)Income Tax Act, 1922 — Section 46(2)Uttar Pradesh Sales Tax Act, 1948 — Section 8(1), 8(8)
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