High Courts07 May 1963Dismissed
Shri Nath Vs Gopi Chand and Others
Allahabad High Court · AIR 1964 All 416
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,962 of 5,024
High Courts03 May 1963Dismissed
Joti Prasad Vs Shotamber Nath and Others
Allahabad High Court · AIR 1964 All 193
Limitation Act, 1908 — Article 144Specific Relief Act, 1877 — Section 54
High Courts01 May 1963Allowed
Abdul Rahim Vs Ahmad Ali and Others
Allahabad High Court · AIR 1964 All 252
Limitation Act, 1908 — Section 19
High Courts01 May 1963Dismissed
Baroo Vs Shingram and Another
Allahabad High Court · AIR 1964 All 347
Civil Procedure Code, 1908 (CPC) — Section 96Uttar Pradesh Panchayat Raj Act, 1947 — Section 89(2)
High Courts30 Apr 1963Allowed
Mohammad Azamat Azim Khan Vs Raja Shatranji and Others
Allahabad High Court · AIR 1963 All 541
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts29 Apr 1963Dismissed
State of U.P. Vs J.S. Verma
Allahabad High Court · AIR 1964 All 168
Allahabad High Court Rules, 1952 — Rule 1(3), 5, 6
High Courts29 Apr 1963Disposed Of
Chatur Mohan and Others Vs Ram Behari Dixit
Allahabad High Court · AIR 1964 All 562
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 1963Disposed Of
Hiralal Vs Jhunnilal and Others
Allahabad High Court · AIR 1964 All 190
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Section 5
High Courts25 Apr 1963Dismissed
Bariat Ullah Khan Vs State of U.P. and Another
Allahabad High Court · AIR 1964 All 329
Constitution of India, 1950 — Article 154(1), 166(3), 226Motor Vehicles Act, 1939 — Section 68C, 68D, 68I
High Courts25 Apr 1963Allowed
Basant Lal Sah Vs Bhagwati Prasad Sah
Allahabad High Court · AIR 1964 All 210
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7F
High Courts23 Apr 1963Dismissed
Hajira Bibi Vs Abrar Hussain
Allahabad High Court · AIR 1964 All 343
Transfer of Property Act, 1882 — Section 108(1)
High Courts23 Apr 1963
J.K. Cotton Manufacturers Ltd. Vs Commissioner, Sales Tax
Allahabad High Court · (1963) 14 STC 777
Uttar Pradesh Sales Tax Act, 1948 — Section 11(6), 3
High Courts22 Apr 1963Dismissed
Mehar Ali Vs Kalut
Allahabad High Court · AIR 1964 All 377 : (1964) RD 328
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 47, 28
High Courts22 Apr 1963Dismissed
Asghar Khan Vs State and Others
Allahabad High Court · AIR 1964 All 391 : (1964) CriLJ 260
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117
High Courts19 Apr 1963Allowed
Satya Ketu Vs The Election Tribunal and Others
Allahabad High Court · AIR 1964 All 225
Representation of the People Act, 1951 — Section 97
High Courts19 Apr 1963Dismissed
Chiranjit Lal Gambir, Adv. Vs Narang Industries Ltd. and Others
Allahabad High Court · AIR 1964 All 364
Displaced Persons (Debts Adjustment) Act, 1951 — Section 15, 2(6), 21, 5
High Courts18 Apr 1963Allowed
Bharat Prasad Vs Paras Singh and Others
Allahabad High Court · AIR 1964 All 15
Partnership Act, 1932 — Section 69(1), 69(3)Transfer of Property Act, 1882 — Section 130, 3, 6
High Courts18 Apr 1963Dismissed
Delta Engineering Co. Private Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1963) 14 STC 515
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts17 Apr 1963Allowed
E. M. C. (WORKS) PRIVATE LTD. Vs Income Tax OFFICER, DISTRICT I (I), KANPUR.
Allahabad High Court · (1966) 59 ITR 606 : (1963) 49 ITR 650
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 22, 23, 27, 37
High Courts17 Apr 1963Dismissed
Har Sarup and Another Vs Brij Bhushan Saran and Another
Allahabad High Court · AIR 1964 All 340
Representation of the People Act, 1951 — Section 123, 37, 82