High Courts17 Feb 1965Allowed
Abdul Latif and Another Vs Abdul Hakim Khan
Allahabad High Court · (1965) 35 AWR 455
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 137
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,939 of 5,024
High Courts15 Feb 1965Dismissed
Bairagi Ram Vs State of U.P. and Others
Allahabad High Court · AIR 1966 All 92
Constitution of India, 1950 — Article 14, 16(2), 311, 311(2)Police Act, 1861 — Section 7
High Courts15 Feb 1965
Hansraj Chawala Vs District Magistrate and Another
Allahabad High Court · (1965) 35 AWR 642 : (1966) CriLJ 320
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21, 4
High Courts15 Feb 1965Dismissed
Gulam Nizam Khan Vs Kabir Hasan and others
Allahabad High Court · (1965) 02 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Feb 1965Allowed
Sheo Nath Dass Vs Babu Lal, Amanatullah and Others
Allahabad High Court · (1965) 35 AWR 202
High Courts12 Feb 1965
Mst. Rabba Bibi and Another Vs Sub-Divisional Officer and Others
Allahabad High Court · (1966) CriLJ 820
Constitution of India, 1950 — Article 227
High Courts12 Feb 1965
Sheo Raj Bahadur Mathur Vs Amba Prasad
Allahabad High Court · (1965) 35 AWR 209
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts11 Feb 1965Allowed
The New Victoria Mills Co. Ltd. Vs Rohini Kumar and Others
Allahabad High Court · AIR 1966 All 130 : (1965) 10 FLR 256
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 11A, 15, 4K
High Courts11 Feb 1965
Abu Bakar and Another Vs District Handloom Weavers'' Co-operative Society and Another
Allahabad High Court · AIR 1966 All 12 : (1965) 35 AWR 496
High Courts11 Feb 1965Dismissed
Babu Vs State
Allahabad High Court · (1965) 35 AWR 285
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476A
High Courts10 Feb 1965Dismissed
Bishambhar Dayal Vs Talibali
Allahabad High Court · (1965) 35 AWR 587
Transfer of Property Act, 1882 — Section 55(1)(a)Transfer of Property Act, 1882 — Section 55(1)(a)Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts10 Feb 1965Allowed
Harbir Singh Vs Ali Hasan and Others
Allahabad High Court · AIR 1966 All 161 : (1966) CriLJ 377
Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3), 417(4)Limitation Act, 1963 — Section 29(2), 5
High Courts08 Feb 1965Dismissed
Kailash Chand Vs State
Allahabad High Court · (1967) 37 AWR 419
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts05 Feb 1965Allowed
Nagar Swasth Adhikari, Municipal Corporation Vs Raghunath Singh
Allahabad High Court · AIR 1966 All 231 : (1966) CriLJ 501
Prevention of Food Adulteration Act, 1954 — Section 2
High Courts05 Feb 1965Partly Allowed
The State of Uttar Pradesh and Others Vs Raja Ram Lal
Allahabad High Court · AIR 1966 All 159 : (1966) 2 LLJ 365
Civil Procedure Code, 1908 (CPC) — Section 19, 20, 80
High Courts05 Feb 1965Allowed
Keshav Datta Misra Vs State
Allahabad High Court · AIR 1967 All 276 : (1967) 37 AWR 212
Criminal Procedure Code, 1898 (CrPC) — Section 386(1)Penal Code, 1860 (IPC) — Section 70
High Courts03 Feb 1965Dismissed
Mahendra Kumar Jain Vs Federal Chemical Works Ltd. and Others
Allahabad High Court · (1965) 35 CompCas 651
Companies Act, 1956 — Section 155
High Courts02 Feb 1965Dismissed
Kashi Nath and Another Vs The State
Allahabad High Court · (1965) 35 AWR 278
Penal Code, 1860 (IPC) — Section 450
High Courts02 Feb 1965Allowed
Zila Parishad (District Board) Vs Smt. Shanti Devi and Another
Allahabad High Court · AIR 1965 All 590 : (1965) 35 AWR 146
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 3, 20Limitation Act, 1908 — Article 120, 56Uttar Pradesh District Boards Act, 1922 — Section 192, 192(1), 192(3)
High Courts29 Jan 1965Dismissed
Rameshwar Vs Ram Asrey
Allahabad High Court · (1965) 35 AWR 367
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B