High Courts23 Aug 1965Dismissed
Mahboob Hasan and Another Vs Ram Bharosey Lal and Another
Allahabad High Court · AIR 1966 All 271
Constitution of India, 1950 — Article 13, 19, 19(5)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,930 of 5,024
High Courts23 Aug 1965Disposed Of
Kanpur Kapra Committee Vs Commissioner of Sales Tax
Allahabad High Court · (1966) 17 STC 10
Sales of Goods Act, 1930 — Section 4
High Courts23 Aug 1965Dismissed
State of U.P. Vs Prem Chand Gupta
Allahabad High Court · (1965) 35 AWR 657
Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 18(a)(ii)Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 18(a)(ii)Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 18(a)(ii)
High Courts22 Aug 1965Dismissed
British Indian Corporation Ltd. Vs Commissioner of Income Tax
Allahabad High Court · AIR 1967 All 362 : (1966) 60 ITR 793
Civil Procedure Code, 1908 (CPC) — Section 11Excess Profits Tax Act, 1940 — Rule 12(1)Income Tax Act, 1922 — Section 66(1)
High Courts19 Aug 1965Dismissed
Mangli Prasad Vs The Additional Commissioner, Allsthabad Division, Allahabad and others
Allahabad High Court · (1965) 35 AWR 602
Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 7Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 7Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 7
High Courts19 Aug 1965Allowed
Suraj Narain Lal Vs State of U.P. and Others
Allahabad High Court · (1965) 35 AWR 779
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7F
High Courts19 Aug 1965Allowed
Ik Ram Mohammad alias Mohammad Akhtar Vs The Superrintendent, District Jail, Aligarh, and Others
Allahabad High Court · (1965) 35 AWR 817
Defence of India Rules, 1962 — Rule 30(1)(b)
High Courts17 Aug 1965Dismissed
State of U.P. Vs Prabhat Kumar Trivedi
Allahabad High Court · AIR 1966 All 349 : (1966) CriLJ 737
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 236, 237, 403, 403(1)
High Courts13 Aug 1965
JER and CO. Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1966) 60 ITR 335
Contract Act, 1872 — Section 29Income Tax Act, 1961 — Section 33A, 66
High Courts13 Aug 1965Allowed
Binda Vs Indrabali and Others
Allahabad High Court · (1965) 35 AWR 620
Arbitration Act, 1940 — Section 46Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12(4), 37(1)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 63
High Courts11 Aug 1965Dismissed
Basant Lal and Sons Vs Surya Kant Pooran Mal and Another
Allahabad High Court · AIR 1967 All 294
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 40Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Aug 1965Allowed
State of Uttar Pradesh and Others Vs Firm Deo Dutt Lakhan Lal
Allahabad High Court · AIR 1966 All 73 : (1965) 35 AWR 546
Allahabad High Court Rules, 1952 — Rule 6Defence of India Rules, 1962 — Rule 5
High Courts11 Aug 1965
COMMISSIONER OF Income Tax, U. P. Vs PURUSHOTTAM DAS RAIS.
Allahabad High Court · (1966) 61 ITR 86
High Courts10 Aug 1965Allowed
Jai Narain Rai Vs District Magistrate and Others
Allahabad High Court · AIR 1966 All 265 : (1965) 35 AWR 768
Arms Act, 1959 — Section 18Constitution of India, 1950 — Article 226
High Courts09 Aug 1965Dismissed
Janki Prasad Misra Vs Ranvir Singh Rathore
Allahabad High Court · (1965) 35 AWR 670
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7CUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7CUttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C
High Courts09 Aug 1965Allowed
Dina Nath Vs The Rent Control and Eviction Officer, Jaunpur and Another
Allahabad High Court · (1965) 35 AWR 563
Constitution of India, 1950 — Article 226
High Courts09 Aug 1965Dismissed
Badal and Another Vs Khadim Hussain and Others
Allahabad High Court · (1965) 35 AWR 752
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 14, 209
High Courts08 Aug 1965Dismissed
Udhamal Vs Sales Tax Officer and Another
Allahabad High Court · (1966) 17 STC 633
Income Tax Act, 1961 — Section 46
High Courts06 Aug 1965Dismissed
Abdul hai and Others Vs Mohd. Noor and Another
Allahabad High Court · (1965) 35 AWR 770
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 178(1)(b)
High Courts06 Aug 1965Dismissed
Sagun Vs State
Allahabad High Court · (1965) 35 AWR 654
Penal Code, 1860 (IPC) — Section 412Penal Code, 1860 (IPC) — Section 412Penal Code, 1860 (IPC) — Section 412