High Courts21 Apr 1966Dismissed
R.S. Mathur Vs H.S. Mathur and Another
Allahabad High Court · AIR 1968 All 241
Companies Act, 1956 — Section 197A
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,917 of 5,024
High Courts19 Apr 1966Allowed
Agarwala Publishing House Vs Board of High School and Intermediate Education and Another
Allahabad High Court · AIR 1967 All 91
Copyright Act, 1957 — Section 13, 17, 18, 2Uttar Pradesh Intermediate Education Act, 1921 — Section 15
High Courts18 Apr 1966Allowed
Municipal Board Vs Dhian Singh
Allahabad High Court · AIR 1967 All 491 : (1967) CriLJ 1261
Evidence Act, 1872 — Section 106Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(5), 16(1), 19(1), 19(2)
High Courts15 Apr 1966Allowed
Jokhan Vs Ram Deo and Others
Allahabad High Court · AIR 1967 All 212
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Apr 1966Dismissed
Ram Prakash Agnihotri Vs The Union of India (UOI)
Allahabad High Court · AIR 1967 All 228 : (1967) 2 LLJ 353
Payment of Wages Act, 1936 — Section 15, 15(2), 22, 7
High Courts14 Apr 1966Allowed
Raja Ram Kumar Vs Mrs. Chaube Rudra Datt and Others
Allahabad High Court · AIR 1966 All 556 : (1967) 37 AWR 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1), Order 21 Rule 3
High Courts13 Apr 1966Allowed
Subhash Misir Vs Thagai Misir
Allahabad High Court · AIR 1967 All 148
Hindu Adoptions and Maintenance Act, 1956 — Section 12, 14Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 172
High Courts11 Apr 1966Allowed
Bhan Singh Vs Regional Transport Authority and Others
Allahabad High Court · AIR 1967 All 163
Motor Vehicles Act, 1939 — Section 57(8), 64
High Courts08 Apr 1966Allowed
PLASTIC PRODUCTS LTD. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 209
Income Tax Act, 1961 — Section 10
High Courts08 Apr 1966Dismissed
RANI RATNESH KUMARI Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 830
Income Tax Act, 1922 — Section 2(1)
High Courts08 Apr 1966Dismissed
Ramchandra and Sons Private Ltd. and Others Vs State
Allahabad High Court · (1966) 36 CompCas 585
Companies Act, 1956 — Section 220, 633
High Courts07 Apr 1966Dismissed
LAXMI TRADING COMPANY Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 62 ITR 770
Income Tax Act, 1961 — Section 66
High Courts06 Apr 1966Disposed Of
J. K. IRON and STEEL CO. LTD. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1967) 63 ITR 97
Income Tax Act, 1961 — Section 45, 46, 66
High Courts05 Apr 1966Allowed
Shanker Lal Vs Vijay Shanker Shukla and Others
Allahabad High Court · AIR 1968 All 58
Evidence Act, 1872 — Section 118, 50, 60
High Courts01 Apr 1966Allowed
Dwarika Prasad Bhatnagar Vs Damodar Swarup, Official Receiver and Another
Allahabad High Court · AIR 1967 All 520
Civil Procedure Code, 1908 (CPC) — Section 151, 60Provincial Insolvency Act, 1920 — Section 28, 28(2), 28(5), 4, 4(1)
High Courts01 Apr 1966Dismissed
Hanuman Pershad Gupta and Another Vs Hira Lal
Allahabad High Court · AIR 1967 All 135 : (1967) CriLJ 305
Companies Act, 1956 — Section 207
High Courts31 Mar 1966Allowed
Shameem Ahmed Vs Mohan Lal
Allahabad High Court · AIR 1967 All 346 : (1967) CriLJ 840
Criminal Procedure Code, 1898 (CrPC) — Section 221, 423, 561APenal Code, 1860 (IPC) — Section 479, 481, 482, 483, 486Trade and Merchandise Marks Act, 1958 — Section 2, 6, 77, 78, 79
High Courts30 Mar 1966Dismissed
SIR SHADI LAL SUGAR AND GENERAL MILLS LTD. Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1967) 63 ITR 72
Income Tax Act, 1961 — Section 10
High Courts30 Mar 1966Allowed
Radha Soami Satsangh Sabha Vs Pawan Electric Refrigerating Co. and Another
Allahabad High Court · AIR 1967 All 9
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), Order 30 Rule 3, 20Partnership Act, 1932 — Section 40
High Courts30 Mar 1966Dismissed
Union of India (UOI) Vs Piara Singh
Allahabad High Court · AIR 1967 All 111
Constitution of India, 1950 — Article 311(2)