High Courts08 Nov 1966Disposed Of

Baldeo and Another Vs Gharam and Others

Allahabad High Court · (1967) 37 AWR 864

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 211A, 331Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 211A, 331Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 211A, 331
High Courts08 Nov 1966Dismissed

The State of Uttar Pradesh Vs Ram Saran

Allahabad High Court · (1967) 37 AWR 392

Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Nov 1966Allowed

Hanuman Singh and Others Vs State

Allahabad High Court · AIR 1969 All 130 : (1969) 39 AWR 98 : (1969) CriLJ 359

Criminal Procedure Code, 1898 (CrPC) — Section 127, 128Penal Code, 1860 (IPC) — Section 141, 142, 143
High Courts02 Nov 1966Partly Allowed

State of U.P. Vs Ch. Laiq Singh and Others

Allahabad High Court · AIR 1968 All 170 : (1968) CriLJ 584

Criminal Procedure Code, 1898 (CrPC) — Section 164, 367, 550Evidence Act, 1872 — Section 3, 5Penal Code, 1860 (IPC) — Section 149, 32, 34, 364, 365