COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 3,905 of 5,024

High Courts17 Jan 1967Allowed

Gopi Singh and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (1967) 37 AWR 264

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 52

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High Courts17 Jan 1967

COMMISSIONER OF Income Tax, UTTAR PRADESH Vs MOTOR AND GENERAL SALES (P.) LTD.

Allahabad High Court · (1968) 68 ITR 102

Income Tax Act, 1922 — Section 10(4A), 66(2)

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High Courts16 Jan 1967Dismissed

Ram Chandra Singh and Another Vs The Additional Commissioner and Another

Allahabad High Court · (1967) 37 AWR 269

Uttar Pradesh Urban Areas Zamindari Abolition and Land Reforms Act, 1956 — Section 6, 82Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 333Uttar Pradesh Urban Areas Zamindari Abolition and Land Reforms Act, 1956 — Section 6, 82

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High Courts16 Jan 1967Dismissed

Prayag Dass Seth Vs Secretary to Govt. U.P. and Another

Allahabad High Court · AIR 1968 All 279 : (1969) 2 LLJ 481

Constitution of India, 1950 — Article 226

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High Courts16 Jan 1967

SATYA NARAIN PRASAD Vs Income Tax OFFICER, C-WARD, VARANASI. ([1967] 66 I. T. R. (SH. N.) 23).

Allahabad High Court · (1968) 67 ITR 269

Income Tax Act, 1961 — Section 144, 148, 23

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High Courts11 Jan 1967Dismissed

Motilal Vs State of U.P. and Others

Allahabad High Court · (1967) 37 AWR 389

Public Moneys (Recovery of Dues) Act, 1965 — Section 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 279, 286Public Moneys (Recovery of Dues) Act, 1965 — Section 3

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High Courts10 Jan 1967Allowed

Ram Abhilakh and Others Vs Dy. Director of Consolidation and Others

Allahabad High Court · (1967) 37 AWR 525

Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1963 — Section 47(1)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1963 — Section 47(1)

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High Courts05 Jan 1967Allowed

Mistra Nand Kaushik Vs State of Uttar Pradesh and Another

Allahabad High Court · AIR 1968 All 204

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 8

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High Courts05 Jan 1967Dismissed

Saleem Beg Vs Siddiq Mirza

Allahabad High Court · (1967) 37 AWR 639

Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3

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High Courts23 Dec 1966Disposed Of

RAM SARUP Vs COMMISSIONER OF Income Tax, U. P.

Allahabad High Court · (1968) 67 ITR 431

Income Tax Act, 1922 — Section 66(1)

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High Courts23 Dec 1966Dismissed

JIWAN LAL VIRMANI Vs COMMISSIONER OF WEALTH-TAX, U. P.

Allahabad High Court · (1967) 66 ITR 338

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High Courts20 Dec 1966Dismissed

Lalta Prasad Vs State

Allahabad High Court · (1968) 38 AWR 11

Criminal Procedure Code, 1898 (CrPC) — Section 260(2)Penal Code, 1860 (IPC) — Section 294

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High Courts16 Dec 1966Dismissed

Purshottam Das Banarsi Das Vs The Union of India (UOI) and Others

Allahabad High Court · AIR 1967 All 549

Contract Act, 1872 — Section 148, 178A, 180Evidence Act, 1872 — Section 115Sales of Goods Act, 1930 — Section 27

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High Courts14 Dec 1966Disposed Of

Rose Lock Factory Vs Labour Court and Others

Allahabad High Court · (1967) 2 LLJ 584

Industrial Disputes Act, 1947 — Section 33

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High Courts11 Dec 1966Allowed

Ziaul Haq Vs State and Others

Allahabad High Court · (1967) 37 AWR 50

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High Courts08 Dec 1966Partly Allowed

Ramdeo and Another Vs Dy. Director of Consolidation, U.P., Lucknow and Others

Allahabad High Court · AIR 1968 All 262 : (1967) 37 AWR 578

Transfer of Property Act, 1882 — Section 43Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 137, 137(1), 137(2)

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High Courts07 Dec 1966Allowed

Shiv Prasad Gupta Agarwala Vs S.M. Sabir Zaidi

Allahabad High Court · (1967) ACJ 321 : AIR 1968 All 186 : (1967) 37 AWR 505

Fatal Accidents Act, 1855 — Section 1A

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High Courts07 Dec 1966Dismissed

Smt. Dhana Kuer Vs Kashi Nath Chaubey and Others

Allahabad High Court · (1967) 37 AWR 290

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts07 Dec 1966Dismissed

Sita Ram and Another Vs Director of Consolidation Agra Division and Others

Allahabad High Court · (1967) 37 AWR 634

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7

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High Courts06 Dec 1966

Industrial Gases Ltd. Vs Commissioner, Sales Tax

Allahabad High Court · (1968) 21 STC 124

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1), 3A

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