High Courts20 Apr 1967Allowed
Zila Parishad Allahabad Vs Commissioner, Allahabad Division, Allahabad and others
Allahabad High Court · (1968) 38 AWR 94
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,900 of 5,024
High Courts19 Apr 1967Dismissed
Narain Dass and Another Vs S.L. Misra S.I. Police and Another
Allahabad High Court · (1967) 37 AWR 481
Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts19 Apr 1967Disposed Of
Subhwanti Vs State and Another
Allahabad High Court · AIR 1968 All 214 : (1967) 37 AWR 483 : (1968) CriLJ 727
Criminal Procedure Code, 1898 (CrPC) — Section 438, 438(1), 439, 488
High Courts19 Apr 1967Dismissed
Kulan Jan Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1967) 37 AWR 609
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 137
High Courts19 Apr 1967Dismissed
Smt. Israr Fatima Vs Custodian Evacuee Property U.P., Lucknow and Others
Allahabad High Court · AIR 1968 All 232
Administration of Evacuee Property Act, 1950 — Section 46Constitution of India, 1950 — Article 226Uttar Pradesh Administration of Evacuee Property Ordinance, 1949 — Section 5, 5(1), 6(1)
High Courts15 Apr 1967Disposed Of
Gaya Prasad and Others Vs Union of India (UOI) and Others
Allahabad High Court · (1968) 2 LLJ 477
Constitution of India, 1950 — Article 226, 311
High Courts15 Apr 1967Dismissed
Tilakdhari Singh Vs Durga Prasad Singh and Others
Allahabad High Court · (1967) 37 AWR 489
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 6, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 6, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 6, 9
High Courts14 Apr 1967Dismissed
Lakshmi Shankar Vs Shiv Dayal and another
Allahabad High Court · (1968) 38 AWR 808
High Courts13 Apr 1967Allowed
Kanchan Lal and Others Vs The Director of Consolidation (Commissioner Allahabad Division) and Others
Allahabad High Court · (1967) 37 AWR 470
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27, 27(2)Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27, 27(2)Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27, 27(2)
High Courts13 Apr 1967Allowed
Sarnam Singh Vs State
Allahabad High Court · (1967) 37 AWR 666
Arms Act, 1959 — Section 25APenal Code, 1860 (IPC) — Section 399, 402
High Courts13 Apr 1967Allowed
Smt. Savitri Devi Vs Jt. Director Consolidation and Others
Allahabad High Court · (1967) 37 AWR 766
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172(1)(b)
High Courts13 Apr 1967Dismissed
Zila Parishad, Allahabad Vs The Commissioner, Allahabad Division and Others
Allahabad High Court · (1967) 37 AWR 375
Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 46, 46(1)Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 46, 46(1)Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 46, 46(1)
High Courts12 Apr 1967Dismissed
Rajendra Prasad Agrawal Vs Smt. Abnash Kaur and Another
Allahabad High Court · AIR 1968 All 347
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 12, 7Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts12 Apr 1967
SARDAR BHAGAT SINGH PAHAL Vs COMMISSIONER OF Income Tax, U. P. AND OTHERS.
Allahabad High Court · (1968) 70 ITR 342
Income Tax Act, 1961 — Section 264
High Courts11 Apr 1967Dismissed
State of U. P Vs Laxmi Narain, Accused
Allahabad High Court · (1967) 04 AHC CK 0020
Defence of India Rules, 1962 — Rule 125(9), 141
High Courts03 Apr 1967Dismissed
State of U.P. Vs Lal Bahadur and Others
Allahabad High Court · AIR 1968 All 55 : (1968) 38 AWR 189 : (1968) CriLJ 223
Criminal Procedure Code, 1898 (CrPC) — Section 247, 4(1)Public Gambling Act, 1867 — Section 8
High Courts03 Apr 1967Allowed
Dharampal Vs State
Allahabad High Court · (1967) 37 AWR 615
Penal Code, 1860 (IPC) — Section 378(g), 406, 411
High Courts31 Mar 1967Dismissed
Om Prakash Vs Hira Lal and Others
Allahabad High Court · (1967) 37 AWR 871
Penal Code, 1860 (IPC) — Section 307, 324
High Courts31 Mar 1967Allowed
Mst. Isharaji and another Vs The Commissioner, Varanasi Division, Varanasi (The Director of Consolidation, Varanasi) and others.
Allahabad High Court · (1968) 38 AWR 51
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1), 41Uttar Pradesh Land Revenue Act, 1901 — Section 200, 201
High Courts31 Mar 1967Allowed
CHITRA CINEMA Vs Income Tax OFFICER, "A" WARD, VARANASI, AND ANOTHER.
Allahabad High Court · (1968) 68 ITR 877
Income Tax Act, 1961 — Section 192, 193, 194, 195, 207