High Courts16 Aug 1967Dismissed
K.B. Sharma Vs Transport Commissioner, U.P., Lucknow and Another
Allahabad High Court · AIR 1968 All 276 : (1969) 2 LLJ 594
Constitution of India, 1950 — Article 226, 311, 311(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,895 of 5,024
High Courts16 Aug 1967Allowed
Sheshnath Vs Regional Transport Authority, Gorakhpur and Others
Allahabad High Court · AIR 1968 All 355
Motor Vehicles Act, 1939 — Section 2(21), 21F, 21J
High Courts14 Aug 1967Disposed Of
Nathu Ram Vs Smt. Atar Kunwar
Allahabad High Court · AIR 1969 All 191 : (1968) 38 AWR 461 : (1969) CriLJ 517
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 10
High Courts11 Aug 1967Allowed
Dharam Singh and Others Vs State If Uttar Pradesh
Allahabad High Court · (1967) 37 AWR 753
Criminal Procedure Code, 1898 (CrPC) — Section 494Penal Code, 1860 (IPC) — Section 379, 452
High Courts11 Aug 1967Allowed
Mahipal Singh Vs Mahtab Singh and Others
Allahabad High Court · (1967) 37 AWR 702
Criminal Procedure Code, 1898 (CrPC) — Section 351
High Courts11 Aug 1967
Ram Charan and others Vs State
Allahabad High Court · (1968) 38 AWR 451
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117
High Courts10 Aug 1967Allowed
Gokul Koeri and another Vs The Dy. Director of Consolidation, UP, Lucknow Camp at Ballia and others
Allahabad High Court · (1968) 38 AWR 305
High Courts10 Aug 1967Dismissed
Ahmad Ali and Others Vs State
Allahabad High Court · (1969) CriLJ 833
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 399, 402
High Courts08 Aug 1967Dismissed
Ram Jag Mistri and Others Vs Director of Consolidation, U.P., Lucknow and Others
Allahabad High Court · AIR 1968 All 419
Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)
High Courts08 Aug 1967Allowed
Jauhari Mal and Another Vs The State of U.P.
Allahabad High Court · AIR 1969 All 241 : (1968) 38 AWR 334 : (1969) CriLJ 590
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1), 192Telegraph Wires (Unlawful Possession) Act, 1950 — Section 7
High Courts08 Aug 1967
Ram Dass Vs State
Allahabad High Court · (1967) 37 AWR 710
Penal Code, 1860 (IPC) — Section 304A, 80
High Courts08 Aug 1967Dismissed
Ram Dulare Vs State of UP
Allahabad High Court · (1968) 38 AWR 185
Uttar Pradesh Road Side Land Control Act, 1945 — Section 3(1)
High Courts08 Aug 1967Dismissed
Balwant Rai Vs Shiv Narain Tandon and Another
Allahabad High Court · (1967) 37 AWR 831
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts07 Aug 1967Disposed Of
Mohammad Wahid Vs Rent Control and Eviction Officer and Others
Allahabad High Court · (1967) 37 AWR 799
Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6
High Courts07 Aug 1967Dismissed
Avadh Sugar Mills Ltd. Vs Sales Tax Officer and Another
Allahabad High Court · (1968) 21 STC 295
Central Sales Tax Act, 1956 — Section 14
High Courts04 Aug 1967Dismissed
Durga Prasad Singh and another Vs Jagtamba
Allahabad High Court · (1968) 38 AWR 319
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts04 Aug 1967Disposed Of
Prakash Chandra Vs Ram Swarup
Allahabad High Court · AIR 1969 All 400
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1, 122
High Courts04 Aug 1967Allowed
Sant Ram Bhatia Vs State
Allahabad High Court · (1967) 37 AWR 833
Criminal Procedure Code, 1898 (CrPC) — Section 476, 480Penal Code, 1860 (IPC) — Section 228
High Courts04 Aug 1967Allowed
Mahadeo Vs Gaon Sabha and Another
Allahabad High Court · (1967) 37 AWR 752
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts03 Aug 1967Dismissed
Tribeni Singh Vs Dr. Radha Raman Agarwal
Allahabad High Court · (1968) 2 LLJ 154
Penal Code, 1860 (IPC) — Section 409, 468