High Courts27 Feb 1969
Rama Prasad Ghildyal Pahari Vs Hindi Sahitya Sammelan and Others
Allahabad High Court · (1970) 1 LLJ 399
Constitution of India, 1950 — Article 226, 228
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,871 of 5,024
High Courts26 Feb 1969Disposed Of
Bhagwan Industries Private Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1970) 25 STC 420
Uttar Pradesh Sales Tax Act, 1948 — Section 21
High Courts26 Feb 1969Disposed Of
Commissioner, Sales Tax, U.P. Vs Ram Bilas Ram Gopal
Allahabad High Court · AIR 1970 All 518 : (1969) 24 STC 508
Contract Act, 1872 — Section 14Essential Commodities Act, 1955 — Section 3(2), 7Uttar Pradesh Sales Tax Act, 1948 — Section 2
High Courts26 Feb 1969Dismissed
Smt. Vishnawati Vs Bhagwat Vithu Chowdhry
Allahabad High Court · AIR 1970 All 389
Transfer of Property Act, 1882 — Section 106
High Courts20 Feb 1969Disposed Of
Ram Narain and Brothers Vs Commissioner of Income Tax
Allahabad High Court · (1969) 73 ITR 423
Income Tax Act, 1922 — Section 9(3)Partnership Act, 1932 — Section 14, 15, 19, 22
High Courts20 Feb 1969
Commissioner, Sales Tax, U.P., Lucknow Vs Prayag Chemical Works, Naini, Allahabad
Allahabad High Court · AIR 1970 All 191 : (1970) 25 STC 85
Uttar Pradesh Sales Tax Act, 1948 — Section 3A(1)
High Courts19 Feb 1969Allowed
Bans Bahore and Others Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1970 All 353 : (1969) 39 AWR 219 : (1969) RD 239
Limitation Act, 1908 — Section 10, 11, 12, 13, 14Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 341
High Courts18 Feb 1969Allowed
Babboo Vs State
Allahabad High Court · AIR 1970 All 122 : (1970) CriLJ 196
Prevention of Food Adulteration Act, 1954 — Section 13Prevention of Food Adulteration Rules, 1955 — Rule 20
High Courts14 Feb 1969Dismissed
Ganga Saran and others Vs Naryan Das
Allahabad High Court · (1969) 02 AHC CK 0006
Contract Act, 1872 — Section 70
High Courts13 Feb 1969
Laxmi Narain and Another Vs State
Allahabad High Court · (1970) CriLJ 615
Essential Commodities Act, 1955 — Section 3, 7
High Courts12 Feb 1969Dismissed
Satya Narain Lal Vs Divisional Superintendent, Northern Railway and Another
Allahabad High Court · (1970) 1 LLJ 381
Civil Procedure Code, 1908 (CPC) — Section 80Payment of Wages Act, 1936 — Section 15
High Courts11 Feb 1969Allowed
Har Narain Purshottam Dass Vs Commissioner, Sales Tax
Allahabad High Court · (1971) 28 STC 77
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts10 Feb 1969
Commissioner, Sales Tax Vs Noorullah Ghazanffurullah
Allahabad High Court · (1970) 26 STC 100
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts31 Jan 1969Allowed
Shri Narendra Bahadur Vs Shri Shanker Lal
Allahabad High Court · AIR 1970 All 180 : (1969) 39 AWR 180
Civil Procedure Code, 1908 (CPC) — Section 110, 110(1), 110(2)Constitution of India, 1950 — Article 133(1)
High Courts29 Jan 1969Partly Allowed
Kashi Jewellers Vs Commissioner of Sales Tax
Allahabad High Court · (1969) 24 STC 291
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts29 Jan 1969Dismissed
State Govt. of Uttar Pradesh Vs Kashi Prasad Saksena
Allahabad High Court · AIR 1969 All 363
Legal Practitioners Act, 1879 — Section 13Notaries Act, 1952 — Section 10
High Courts29 Jan 1969Disposed Of
Commissioner, Sales Tax Vs Sarin Chemical Laboratory
Allahabad High Court · (1969) 24 STC 406
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts29 Jan 1969
Bahal Singh Vs The State
Allahabad High Court · (1969) 01 AHC CK 0001
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts16 Jan 1969
Bhagat Ram Jai Narain Vs Commissioner, Sales Tax
Allahabad High Court · (1969) 24 STC 287
Uttar Pradesh Trade Tax Act, 1948 — Section 21(1)
High Courts16 Jan 1969Dismissed
Pooran Mal Bansal Vs Smt. Chhutto Devi
Allahabad High Court · AIR 1970 All 188
Suits Valuation Act, 1887 — Section 4, 8Transfer of Property Act, 1882 — Section 60