High Courts22 Feb 1971
U.P. Co-operative Federation Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 317
Income Tax Act, 1922 — Section 14(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,840 of 5,024
High Courts19 Feb 1971Dismissed
Commissioner of Income Tax Vs Bagla Brothers
Allahabad High Court · (1972) 84 ITR 20
High Courts19 Feb 1971Disposed Of
Commissioner, Sales Tax Vs B.M. Wood Works : No. 1
Allahabad High Court · (1973) 32 STC 66
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts19 Feb 1971Dismissed
Smt. Chauhana Vs Gaya Prasad and Others
Allahabad High Court · AIR 1971 All 439
Evidence Act, 1872 — Section 44
High Courts18 Feb 1971Allowed
Didwania and Co. (P) Ltd., (In liquidation) Vs Jagdish Narain Indranarain and Others
Allahabad High Court · AIR 1971 All 407 : (1971) 41 AWR 307
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts18 Feb 1971Dismissed
Union of India (UOI) Vs Ghaziabad Railway Station
Allahabad High Court · AIR 1972 All 34
Arbitration Act, 1940 — Section 30
High Courts18 Feb 1971Allowed
Ashraf Ali Khan Vs The Munsif, West Allahabad and Others
Allahabad High Court · AIR 1971 All 440 : (1971) 41 AWR 246
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7B(3), 7B(7)
High Courts18 Feb 1971Allowed
Aziz Ahmad Khan and Another Vs Atthar Husain and Another
Allahabad High Court · AIR 1971 All 469 : (1971) 41 AWR 321 : (1971) RD 234
Uttar Pradesh Zamindars Debt Reduction Act, 1952 — Section 2
High Courts17 Feb 1971Dismissed
Smt. Rama Vidyarthi and Another Vs State of U.P. and Others
Allahabad High Court · AIR 1971 All 442 : (1971) 41 AWR 286
Charitable Endowments Act, 1890 — Section 3A, 4, 5Charitable Endowments Rules — Rule 6(1)Constitution of India, 1950 — Article 73(1)
High Courts16 Feb 1971Dismissed
Ram Bandhan and Others Vs Guddar Ram
Allahabad High Court · AIR 1971 All 485 : (1971) 41 AWR 390
Transfer of Property Act, 1882 — Section 106
High Courts15 Feb 1971Dismissed
Guni Ram and Another Vs Kodai and Others
Allahabad High Court · AIR 1971 All 434 : (1971) 41 AWR 410
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 4Stamp Act, 1899 — Section 35
High Courts12 Feb 1971Dismissed
Babu Ram Verma Vs State of Uttar Pradesh and Others
Allahabad High Court · (1971) 2 LLJ 235
Constitution of India, 1950 — Article 14, 16, 19, 226, 304
High Courts12 Feb 1971Dismissed
Meharban Vs Buddhi and Others
Allahabad High Court · (1971) CriLJ 1363
Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395Penal Code, 1860 (IPC) — Section 395
High Courts12 Feb 1971Dismissed
Commissioner of Income Tax Vs Cawnpore Textiles Ltd.
Allahabad High Court · (1972) 85 ITR 407
High Courts12 Feb 1971
COMMISSIONER OF Income Tax, U. P. Vs BURHWAL SUGAR MILLS CO. LTD.
Allahabad High Court · (1971) 82 ITR 784
High Courts11 Feb 1971Disposed Of
Agrawal Engineering Stores and Others Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1971) 28 STC 507
Constitution of India, 1950 — Article 14, 19
High Courts11 Feb 1971Dismissed
Commissioner of Sales Tax Vs Ashok Elastic Works
Allahabad High Court · (1971) 28 STC 743
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts11 Feb 1971Allowed
Islam Shah Vs Wali Mohammad Khan
Allahabad High Court · AIR 1971 All 473 : (1971) 41 AWR 351
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10(2)Limitation Act, 1908 — Section 14Uttar Pradesh General Civil Rules, 1957 — Rule 39
High Courts09 Feb 1971Dismissed
State of Uttar Pradesh Vs Additional Civil Judge, Jhansi and Others
Allahabad High Court · AIR 1971 All 410
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 6
High Courts09 Feb 1971Allowed
Loha Committee and Others Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1971 All 408
Constitution of India, 1950 — Article 19(1)