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Allahabad High Court judgments

1,00,469 judgments · page 3,817 of 5,024

High Courts05 Apr 1972Allowed

Hanuman Singh Vs State of U.P. and Others

Allahabad High Court · (1972) 42 AWR 406

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(c)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(c)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(c)
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High Courts31 Mar 1972Dismissed

Shanti Prasad Vs Akhtar and Another

Allahabad High Court · (1972) 42 AWR 353

Transfer of Property Act, 1882 — Section 55(1)(d)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30Transfer of Property Act, 1882 — Section 55(1)(d)
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High Courts30 Mar 1972Dismissed

Babu Khan and Others Vs Nagar Mahapalika, Lucknow

Allahabad High Court · AIR 1973 All 111

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
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High Courts27 Mar 1972Allowed

Haji Nazir Ahmad Vs Town Area Kheri and Another

Allahabad High Court · (1972) 42 AWR 649

United Provinces Town Areas Circumstances and Property Tax (Assessment and Collection) Rules — Rule 3(1)Uttar Pradesh Town Areas Act, 1914 — Section 14(1)(f)United Provinces Town Areas Circumstances and Property Tax (Assessment and Collection) Rules — Rule 3(1)
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