COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,787 of 5,024

High Courts05 Sept 1973Dismissed

Sibte Hasan Vs State of Uttar Pradesh and Others

Allahabad High Court · AIR 1974 All 86 : (1973) 43 AWR 489

Uttar Pradesh (Temporary) Control of Rent and Eviction (Amendment) Act, 1972 — Section 43(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(2)

High Courts05 Sept 1973

Narbdeshwar Tewari Vs Indra Mani Tripathi and others

Allahabad High Court · (1973) 43 AWR 561

Criminal Procedure Code, 1898 (CrPC) — Section 252(1), 252(2)

High Courts04 Sept 1973Dismissed

Badri Singh Vs State

Allahabad High Court · (1973) 43 AWR 663

Criminal Procedure Code, 1898 (CrPC) — Section 514(1)

High Courts04 Sept 1973Disposed Of

Commissioner of Income Tax Vs Late Sunderlal (through Bankey Behari Lal)

Allahabad High Court · (1974) 96 ITR 310

Income Tax Act, 1922 — Section 2(2), 33B

High Courts04 Sept 1973Dismissed

M.M. Sales and Exports (India) (Pvt.) Ltd. and Others Vs The State of Uttar Pradesh and Others

Allahabad High Court · AIR 1974 All 263 : (1973) 43 AWR 586

Constitution of India, 1950 — Article 123, 366(10), 372General Clauses Act, 1897 — Section 6India (Provisional Constitution) Order, 1947 — Section 2(2)

High Courts04 Sept 1973

District, Medical Officer of Health, City Board, Mussoorie Dehradun Vs Asrar Singh

Allahabad High Court · (1973) 43 AWR 579

Prevention of Food Adulteration Act, 1954 — Section 16, 2(v), 7

High Courts04 Sept 1973

Darbari Lal Vs Smt. Shanti Devi

Allahabad High Court · (1973) 43 AWR 526

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 32, Order 21 Rule 32(5)

High Courts03 Sept 1973

Smt. Savitri Devi Vs State of U.P. and another

Allahabad High Court · (1973) 09 AHC CK 0004

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1)Limitation Act, 1963 — Article 137

High Courts31 Aug 1973Dismissed

Sahu Deoki Nandan Vs Narendra Kumar and Another

Allahabad High Court · AIR 1974 All 144

Limitation Act, 1963 — Article 134, 15(1)

High Courts31 Aug 1973Allowed

R.L. Arora Vs State of U.P.

Allahabad High Court · AIR 1974 All 162

Land Acquisition Act, 1894 — Section 23(1)

High Courts31 Aug 1973Partly Allowed

Surendra Kumar Asthana Vs Smt. Kamlesh Asthana

Allahabad High Court · AIR 1974 All 110

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 21, 24, 28

High Courts31 Aug 1973

Smt. Anandi Devi Vs Shyam Kishore and another

Allahabad High Court · (1973) 08 AHC CK 0010

Hindu Womens Right to Property Act, 1937 — Section 3(2)

High Courts31 Aug 1973

Murlidhar Agarwal Vs Dy. Director of Consolidation, U.P. Lucknow and others

Allahabad High Court · (1973) 43 AWR 542

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

High Courts30 Aug 1973

Commissioner of Sales Tax Vs Niranjan Lal and Co.

Allahabad High Court · (1974) 34 STC 140

Limitation Act, 1963 — Section 5, 9

High Courts29 Aug 1973Allowed

Shanker Lal Shah Vs Municipal Board

Allahabad High Court · (1973) 43 AWR 563

Criminal Procedure Code, 1898 (CrPC) — Section 247

High Courts29 Aug 1973Dismissed

Ganga Sugar Corporation Ltd. and Others Vs Sukhbir Singh and Another

Allahabad High Court · (1973) ACJ 449 : AIR 1974 All 113 : (1973) 43 AWR 457

Motor Vehicles Act, 1939 — Section 110B

High Courts27 Aug 1973

State Vs Bhullan

Allahabad High Court · (1973) 43 AWR 455

Criminal Procedure Code, 1898 (CrPC) — Section 161, 540

High Courts24 Aug 1973Allowed

Abdul Wahid Vs Tribhuwan Pati

Allahabad High Court · AIR 1974 All 304 : (1973) 43 AWR 576

Limitation Act, 1908 — Article 2

High Courts24 Aug 1973

Champa Vs The State

Allahabad High Court · (1974) CriLJ 952

Criminal Procedure Code, 1898 (CrPC) — Section 8

High Courts23 Aug 1973Allowed

Salek Chand Vs Abdul Razaq

Allahabad High Court · AIR 1974 All 94 : (1973) 43 AWR 461

Limitation Act, 1908 — Article 67, 12, 20