High Courts12 Nov 1974Dismissed
Sher Singh and Others Vs Pirthi Singh and Others
Allahabad High Court · AIR 1975 All 259
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Contract Act, 1872 — Section 16
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,767 of 5,024
High Courts08 Nov 1974Allowed
Roshanlal and Others Vs State
Allahabad High Court · (1975) CriLJ 1877
Constitution of India, 1950 — Article 20, 22Criminal Procedure Code, 1973 (CrPC) — Section 96Evidence Act, 1872 — Section 113, 139
High Courts08 Nov 1974Dismissed
Eimal Kishore Paliwal Vs State of U.P.(Department of Civil Supplies, Rent Control Section), Lucknow and others.
Allahabad High Court · (1974) 11 AHC CK 0010
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F
High Courts05 Nov 1974Allowed
State of U.P. Vs Rais Ahmad
Allahabad High Court · (1974) 11 AHC CK 0011
Criminal Procedure Code, 1898 (CrPC) — Section 17(4)
High Courts04 Nov 1974
Haji Ramzan Ali and Sons Vs The State of U.P. and Others
Allahabad High Court · (1975) 36 STC 570
Constitution of India, 1950 — Article 226
High Courts01 Nov 1974Allowed
G. S. BEDI AND OTHERS, KANPUR Vs THE SALES TAX OFFICER, KANPUR and Others
Allahabad High Court · (1976) 5 CTR 1(1)
Uttar Pradesh Sales Tax Act, 1948 — Section 3C
High Courts01 Nov 1974Allowed
Jagdish Prasad Pandey Vs Collector Deputy Director of Consolidation
Allahabad High Court · (1974) 11 AHC CK 0013
Constitution of India, 1950 — Article 311(2)
High Courts01 Nov 1974
Raghuraj Singh Vs The District Magistrate and Others
Allahabad High Court · (1975) CriLJ 896
Arms Act, 1959 — Section 17, 18, 2Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 307
High Courts31 Oct 1974Dismissed
Banwari Nathoo Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1975 All 199
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27, 37
High Courts31 Oct 1974Dismissed
Ram Shanker Vs State
Allahabad High Court · (1975) AWC 34
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
High Courts29 Oct 1974Dismissed
Smt. Mohindar Kaur Vs Central Government and Others
Allahabad High Court · (1976) 104 ITR 120
Income Tax Act, 1961 — Section 250, 251Income Tax Rules, 1962 — Rule 46A
High Courts28 Oct 1974Disposed Of
Modi Spinning and Weaving Mills Vs Income Tax Officer
Allahabad High Court · (1975) 101 ITR 637
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 10(2), 34Income Tax Act, 1961 — Section 148, 22, 271(1)
High Courts16 Oct 1974Allowed
Om Prakash Vs Madan Gopal Gupta and Others
Allahabad High Court · AIR 1975 All 282
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts16 Oct 1974Dismissed
Dr. Laxmi Narain Vs Jia Lal Jain and Another
Allahabad High Court · AIR 1975 All 213
Contempt of Courts Act, 1971 — Section 2
High Courts16 Oct 1974
Shyam Enamel Works Vs Commissioner of Sales Tax
Allahabad High Court · (1975) 35 STC 489
High Courts14 Oct 1974Allowed
Manohar Lal Ahuja and Others Vs Income Tax Officer, Collection-II and Another
Allahabad High Court · (1984) 148 ITR 608
Income Tax Act, 1961 — Section 187, 222, 226, 226(3)
High Courts14 Oct 1974
Commissioner of Sales Tax Vs Naini Glass Works
Allahabad High Court · (1975) 35 STC 517
High Courts14 Oct 1974
Jackard Machinery Works Vs Commissioner of Sales Tax
Allahabad High Court · (1975) 35 STC 508
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts10 Oct 1974Dismissed
Radha Krishna Mehra Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1975) AWC 120 : (1975) CriLJ 652
Criminal Procedure Code, 1973 (CrPC) — Section 145Partnership Act, 1932 — Section 12, 47
High Courts09 Oct 1974
Commissioner of Income Tax Vs Shiv Shanker Lal Ram Nath
Allahabad High Court · (1977) 106 ITR 342
Income Tax Act, 1961 — Section 187, 187(2)