High Courts29 Jan 1975
Shob Nath Vs State
Allahabad High Court · (1975) CriLJ 1122
Constitution of India, 1950 — Article 310, 311Penal Code, 1860 (IPC) — Section 21, 405, 409
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,763 of 5,024
High Courts28 Jan 1975Dismissed
M/s. Group Industries Private Ltd. and another Vs State of U.P
Allahabad High Court · (1975) 01 AHC CK 0037
Constitution of India, 1950 — Article 14Uttar Pradesh Ceiling on Property (Temporary Restrictions on Transfer) Act, 1972 — Section 3
High Courts28 Jan 1975Dismissed
Group Industries Private Ltd. and Another Vs State of U.P.
Allahabad High Court · AIR 1975 All 434
Constitution of India, 1950 — Article 14Securities Contracts (Regulation) Act, 1956 — Section 30Securities Contracts (Regulation) Rules, 1957 — Rule 19
High Courts27 Jan 1975Allowed
Lala Ram Narain Vs Ganeshi Lal
Allahabad High Court · (1975) AWC 172
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts24 Jan 1975Dismissed
Gulab Singh and Another Vs The Principal, Sri Ramji Das
Allahabad High Court · AIR 1975 All 366 : (1975) AWC 294
Contempt of Courts Act, 1971 — Section 20
High Courts24 Jan 1975Allowed
Gulab Chand Vs State of U.P.and others
Allahabad High Court · (1975) 01 AHC CK 0032
Uttar Pradesh Sales Tax Act, 1948 — Section 17, 3C(2)
High Courts24 Jan 1975
Satya Prakash and Another Vs Trilok Chand
Allahabad High Court · (1975) AWC 105
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40
High Courts22 Jan 1975Disposed Of
Additional Commissioner of Income Tax Vs Horilal Kunj Behari Lal
Allahabad High Court · (1977) 106 ITR 360
Income Tax Act, 1961 — Section 271, 271(1)
High Courts22 Jan 1975Allowed
Smt. Ram Mani Devi Vs Rent Control and Eviction Officer and Others
Allahabad High Court · AIR 1976 All 517
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7(2), 7(3)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 25
High Courts22 Jan 1975Dismissed
Thakur Radha Krishnaji Maharaj and Others Vs Ram Prasad Pandey and Others
Allahabad High Court · AIR 1975 All 268
Civil Procedure Code, 1908 (CPC) — Section 100, 92
High Courts22 Jan 1975Dismissed
Babu Fazal Haq and Others Vs Lala Data Ram and Another
Allahabad High Court · AIR 1975 All 373 : (1975) AWC 162
Easements Act, 1882 — Section 52, 60Transfer of Property Act, 1882 — Section 105
High Courts20 Jan 1975Dismissed
Shambho Nath Vs Radhey Shyam and Others
Allahabad High Court · AIR 1975 All 214 : (1975) AWC 290
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
High Courts20 Jan 1975Dismissed
Shambho Nath Vs Radhey Shyam and others
Allahabad High Court · (1975) 01 AHC CK 0018
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)(b), 16(2)(d)
High Courts18 Jan 1975Allowed
Bansal Steelsons Co. Private Limited Vs The Union of India (UOI) and Others
Allahabad High Court · (1979) 4 ELT 262
Constitution of India, 1950 — Article 226
High Courts17 Jan 1975Disposed Of
Pritpal Singh and another Vs District Magistrate, Kanpur and others
Allahabad High Court · (1975) 01 AHC CK 0036
Constitution of India, 1950 — Article 226
High Courts17 Jan 1975Allowed
Superintending Engineer, U.P.E. Board Vs B.B.Singh
Allahabad High Court · (1975) 01 AHC CK 0029
High Courts17 Jan 1975Allowed
Param Hans Tripathi Vs Mahajan Degree College, Balbuzurg, Chauri Chaura, Dist Gorakhpur
Allahabad High Court · (1975) 01 AHC CK 0028
Uttar Pradesh State Universities Act, 1973 — Section 37(4)
High Courts17 Jan 1975Allowed
Ram Khelari Gokul Chand Vs Deputy Regional Food Controller, Agra and another
Allahabad High Court · (1975) 01 AHC CK 0015
Uttar Pradesh Food Grains Dealers Licensing Order, 1964 — Clause 4, Clause 8Uttar Pradesh Oil Seeds and Oil seed Products Control Order, 1966 — Clause 8
High Courts16 Jan 1975Dismissed
Additional Commissioner of Income Tax Vs Kishan Singh Chand
Allahabad High Court · (1977) 106 ITR 534
Income Tax Act, 1961 — Section 271(1)
High Courts15 Jan 1975
Sitaram Jwala Prasad and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1975 All 272
Essential Commodities Act, 1955 — Section 3, 3B