COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,760 of 5,024

High Courts10 Mar 1975Dismissed

Chakarpur Sugar Works and Others Vs The Union of India (UOI) and Others

Allahabad High Court · AIR 1975 All 379

Constitution of India, 1950 — Article 14Defence of India Rules, 1971 — Rule 114, 114(2), 114(3)Essential Commodities Act, 1955 — Section 3, 3(3C)

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High Courts07 Mar 1975Allowed

Balbir Singh and Others Vs Indra Kumar and Others

Allahabad High Court · (1975) AWC 515

Contract Act, 1872 — Section 23Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 144, 154, 163

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High Courts06 Mar 1975Allowed

Chandra Dutt Senani Vs State and Others

Allahabad High Court · (1975) AWC 211

Swatantrata Sangram Pension Sambandhi Rules — Rule 7

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High Courts05 Mar 1975Allowed

Ram Lal Singh Vs The District Judge, Fatehpur and Others

Allahabad High Court · AIR 1976 All 79

Representation of the People Act, 1951 — Section 112

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High Courts05 Mar 1975Dismissed

G.C. Ghildayal Vs District Judge, Allahabad and Another

Allahabad High Court · AIR 1975 All 309

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16, 16(1)

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High Courts05 Mar 1975Allowed

Chhotey Lal Singh Vs The State Transport Appellate Tribunal, U.P., Lucknow and Another

Allahabad High Court · AIR 1975 All 393

Motor Vehicles Act, 1939 — Section 57(7), 64Uttar Pradesh Motor Vehicles Rules, 1940 — Rule 72

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High Courts04 Mar 1975Disposed Of

Raza Buland Sugar Co. Ltd. Vs Commissioner of Income Tax (Central)

Allahabad High Court · (1976) 102 ITR 451

Income Tax Act, 1922 — Section 10, 10(1), 24, 24(1), 6

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High Courts04 Mar 1975Dismissed

Raja Ram Dayalu Vs Vimla Rani and others

Allahabad High Court · (1975) 03 AHC CK 0016

Allahabad High Court Rules, 1952 — Chapter 12 Rule 4

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High Courts04 Mar 1975Allowed

Motilal bhimraj charity trust Kanpur Vs State of Uttar Pradesh and others

Allahabad High Court · (1975) 03 AHC CK 0014

Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7F

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High Courts28 Feb 1975

Avdhesh Singh and Another Vs Bikarma Ahir and Others

Allahabad High Court · AIR 1975 All 324 : (1975) AWC 107 : (1975) RD 132

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 240A, 240B, 240C, 240D, 240EUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 193E

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High Courts27 Feb 1975Dismissed

Mst. Bhagwanti Vs Mst. Jiuti and Another

Allahabad High Court · AIR 1975 All 341 : (1975) AWC 153

Civil Procedure Code, 1908 (CPC) — Section 107, 91Specific Relief Act, 1963 — Section 38, 39Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 128(1)

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High Courts25 Feb 1975Partly Allowed

High Way Automobiles, Petrol & High Speed Diesel Oil Agent Vs Excise Commissioner, Allahabad and others

Allahabad High Court · (1975) 02 AHC CK 0024

General Clauses Act, 1897 — Section 10Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation Act, 1939 — Section 3

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High Courts25 Feb 1975

Panna Lal Vs The State of Uttar Pradesh and Others

Allahabad High Court · (1975) CriLJ 1426

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8, 9Constitution of India, 1950 — Article 14, 21, 22, 226, 246

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High Courts25 Feb 1975Dismissed

Smt. Saran Bhatnagar (died) and after him Jagdish Narain Bhatnagar and Others Vs Additional District Judge and Others

Allahabad High Court · (1975) AWC 225

Transfer of Property Act, 1882 — Section 111(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 20(1), 20(2), 21

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High Courts24 Feb 1975Dismissed