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Allahabad High Court judgments

1,00,469 judgments · page 3,744 of 5,024

High Courts14 Nov 1975Dismissed

Liladhar Vs Siaram and Another

Allahabad High Court · AIR 1976 All 213

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17
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High Courts14 Nov 1975

Rajesh Pachauri Vs State of Uttar Pradesh and Others

Allahabad High Court · (1975) AWC 606

Constitution of India, 1950 — Article 14, 19, 31, 31A, 31A(1)Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 2, 5(6)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11, 12, 12A, 17, 4(2)
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High Courts14 Nov 1975

Anwar Uddin Vs State

Allahabad High Court · (1975) AWC 675 : (1976) CriLJ 1786

Railway Property (Unlawful Possession) Act, 1966 — Section 3
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High Courts11 Nov 1975Allowed

Lutai Vs state

Allahabad High Court · (1976) CriLJ 869

Penal Code, 1860 (IPC) — Section 304, 308
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High Courts11 Nov 1975Allowed

T.S. Bajpeyi Vs K.K. Gangauly and Others

Allahabad High Court · (1975) AWC 677

Criminal Procedure Code, 1973 (CrPC) — Section 11, 11(1), 11(2), 13, 14Penal Code, 1860 (IPC) — Section 409Criminal Procedure Code, 1973 (CrPC) — Section 11, 11(1), 11(2), 13, 14
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