High Courts25 Aug 1977
Mehrotra Enterprises Vs State of U.P. and Others
Allahabad High Court · (1978) 2 LLJ 65
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 35
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,695 of 5,024
High Courts25 Aug 1977Dismissed
Om Prakash Vs State
Allahabad High Court · (1978) AWC 286
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 392, 394, 397Arms Act, 1959 — Section 25
High Courts25 Aug 1977Dismissed
Radhey Shiam Vs Gur Prasad Saxena and Another
Allahabad High Court · (1978) AWC 2
High Courts25 Aug 1977Allowed
Smt. Shanti Devi Vs Dr. Atma Dev Sharma and Others
Allahabad High Court · (1977) AWC 581
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7CUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1), 22, 3
High Courts24 Aug 1977Dismissed
Uma Shankar Dixit Vs State of U.P. and Others
Allahabad High Court · AIR 1978 All 194
Land Acquisition Act, 1894 — Section 16Transfer of Property Act, 1882 — Section 111Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts24 Aug 1977Dismissed
Devi Singh Kamboj Vs State of U.P.and others
Allahabad High Court · (1977) 08 AHC CK 0035
Constitution of India, 1950 — Article 16, 226, 311
High Courts24 Aug 1977Allowed
The Superintendent of Police and Others Vs Padam Singh and Others
Allahabad High Court · (1977) AWC 515
Constitution of India, 1950 — Article 226, 253Uttar Pradesh Police Regulations, 1948 — Regulation 228, 236
High Courts23 Aug 1977Allowed
Govind Saran and Another Vs State of U.P. and Another
Allahabad High Court · (1977) AWC 506
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 147(4)
High Courts23 Aug 1977
Govind Sharan and Another Vs State of Uttar Pradesh and Another
Allahabad High Court · (1977) CriLJ 2007
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 482
High Courts22 Aug 1977Dismissed
Simplex Concrete Piles (India) Pvt. Ltd. Vs S. Ahmad
Allahabad High Court · AIR 1978 All 195
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Aug 1977Partly Allowed
Smt. Neelima Arora Vs Union of India (UOI) and Others
Allahabad High Court · AIR 1978 All 111 : (1977) AWC 585
Motor Vehicles Act, 1939 — Section 110B
High Courts22 Aug 1977Disposed Of
Jia Lal Vs Addl. District Judge, kanpur and others
Allahabad High Court · (1977) 08 AHC CK 0031
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(f)
High Courts22 Aug 1977
Kesho Prasad Vs State of U.P.
Allahabad High Court · (1977) ACR 393
Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts22 Aug 1977Dismissed
Simplex Conceret Piles (India) Pvt. Ltd. Vs S. Ahmad
Allahabad High Court · (1977) AWC 644
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 9 Rule 13
High Courts20 Aug 1977Dismissed
U.P.State Electricity Board Vs Mahmood Hasan Khan
Allahabad High Court · (1977) 08 AHC CK 0036
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 6, Order 9 Rule 13
High Courts20 Aug 1977Dismissed
Safdar Husain Vs The Union of India (UOI)
Allahabad High Court · AIR 1978 All 53
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Aug 1977Allowed
Pari Bai and Others Vs Bhagat Ram and Others
Allahabad High Court · (1978) ACJ 127
Limitation Act, 1963 — Article 82, 5Motor Vehicles Act, 1988 — Section 110(1), 110A, 110A(1), 110A(3)
High Courts19 Aug 1977Allowed
Gaya Prasad Vs State
Allahabad High Court · (1977) ACR 365
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts19 Aug 1977Dismissed
Subhash Chandra Jain Vs Smt. Vidyut Jain
Allahabad High Court · AIR 1978 All 234
Civil Procedure Code, 1908 (CPC) — Section 19, 20
High Courts19 Aug 1977Dismissed
Jagdishwar Sahai Vs Surjan Singh Pal
Allahabad High Court · AIR 1977 All 554 : (1977) AWC 503
Civil Procedure Code, 1908 (CPC) — Section 10, 2(2)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 43, 43(2)