High Courts18 Jul 1978
Lal Krishna Kumar Pal Vs The Civil Judge and Others
Allahabad High Court · (1978) AWC 654 : (1978) RD 285
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 5(6)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,658 of 5,024
High Courts18 Jul 1978Allowed
State of Uttar Pradesh and Others Vs Jaipal Singh Naresh and Others
Allahabad High Court · (1978) AWC 601
Constitution of India, 1950 — Article 254, 254(1), 254(2), 309Criminal Procedure Code, 1973 (CrPC) — Section 25, 25(2), 25(3)
High Courts17 Jul 1978
Moti Dal Mills and Others Vs The Sales Tax Officer and Others
Allahabad High Court · (1983) 54 STC 405
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts17 Jul 1978
Bishun Pal Singh Vs State
Allahabad High Court · (1979) ACR 179
Penal Code, 1860 (IPC) — Section 323, 324, 34, 393
High Courts14 Jul 1978Allowed
Commissioner of Income Tax Vs Kunji Lal Dhanpat Rai
Allahabad High Court · (1979) 116 ITR 608
Income Tax Act, 1961 — Section 37(2A)
High Courts14 Jul 1978Dismissed
Raza Buland Sugar Co. Ltd. Vs Commissioner of Income Tax, Central
Allahabad High Court · (1979) 8 CTR 181 : (1980) 122 ITR 817
High Courts14 Jul 1978
Commissioner of Income Tax Vs Bagraj and Company
Allahabad High Court · (1979) 117 ITR 694
Income Tax Act, 1961 — Section 37, 37A
High Courts14 Jul 1978
Addl. Commissioner of Income Tax Vs District Co-operative Bank Ltd.
Allahabad High Court · (1979) 8 CTR 199 : (1979) 119 ITR 142
Finance Act, 1963 — Section 2(8)Income Tax Act, 1961 — Section 154, 81
High Courts13 Jul 1978Allowed
Ram Nagina Choudhary Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 610
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 10(2), 37, 38
High Courts12 Jul 1978Dismissed
Prime Products Pvt. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1979) 8 CTR 203 : (1979) 116 ITR 473 : (1979) 1 TAXMAN 229
Income Tax Act, 1961 — Section 256, 256(1), 256(2), 48, 50
High Courts12 Jul 1978Disposed Off
Commissioner of Sales Tax Vs H.M. Ashiq
Allahabad High Court · (1979) 43 STC 281
High Courts12 Jul 1978Dismissed
Commissioner of Income Tax Vs Dinesh Prakashan Mandir
Allahabad High Court · (1979) 10 CTR 300 : (1979) 120 ITR 376
Income Tax Act, 1961 — Section 80QQ, 80QQ(3)
High Courts12 Jul 1978Allowed
Sallomal Vs Smt. Naina Baj (died) and Others
Allahabad High Court · AIR 1979 All 32 : (1978) AWC 585
Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 106, 107
High Courts12 Jul 1978
Ram Kumar Pharmaceutical Works Vs Commissioner of Income Tax
Allahabad High Court · (1979) 8 CTR 168 : (1979) 119 ITR 33
Income Tax Act, 1922 — Section 10(2)
High Courts12 Jul 1978Dismissed
Capt. Sant Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1979) 8 CTR 192 : (1981) 127 ITR 474
Income Tax Act, 1961 — Section 147
High Courts12 Jul 1978
P.D. Singhania Vs Commissioner of Wealth Tax
Allahabad High Court · (1979) 8 CTR 194 : (1979) 118 ITR 376
Wealth Tax Act, 1957 — Section 24(6)
High Courts12 Jul 1978Allowed
Baij Nath Pathak Vs The District Judge and Others
Allahabad High Court · (1978) AWC 593 : (1978) RD 4
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1972 — Section 19(2)Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1974 — Section 9Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Ordinance, 1976 — Section 30(2)
High Courts12 Jul 1978
Nathu and Others Vs State
Allahabad High Court · (1978) ACR 325
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Jul 1978Allowed
Camphor and Allied Products Ltd. Vs The Additional Revising Authority, Sales Tax and Another
Allahabad High Court · (1979) 43 STC 107
Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 421Income Tax Act, 1961 — Section 66
High Courts11 Jul 1978Partly Allowed
Abid Ali Khan and others Vs Fifth Addl.District Judge and others
Allahabad High Court · (1978) 07 AHC CK 0036
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Clause 3(a), Explanation 1, 4A