High Courts06 Mar 1979Dismissed
Union of India (UOI) Vs Deoria Sugar Mills Ltd.
Allahabad High Court · AIR 1979 All 200
Limitation Act, 1963 — Section 14(1)Railways Act, 1890 — Section 73
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,633 of 5,024
High Courts06 Mar 1979
M.C. Khunnah Vs Union of India (UOI) and Others
Allahabad High Court · (1979) 118 ITR 414 : (1980) 3 TAXMAN 288
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 16A(4), 16A(5), 16A(6)
High Courts05 Mar 1979Allowed
Jiwan Shanker Sharma Vs State
Allahabad High Court · (1979) ACR 201
Criminal Procedure Code, 1973 (CrPC) — Section 158, 173, 173(1), 173(2), 173(3)
High Courts05 Mar 1979
Satya Pal Singh Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1979) 03 AHC CK 0067
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 29, 38B
High Courts05 Mar 1979Dismissed
Gaya Vs Moti Lal and others
Allahabad High Court · (1979) 03 AHC CK 0041
Hindu Succession Act, 1956 — Section 14, 16
High Courts02 Mar 1979Disposed Of
State of U.P. Vs Smt. Phoolmati
Allahabad High Court · (1979) AWC 613
Penal Code, 1860 (IPC) — Section 302Uttar Pradesh Children Act, 1951 — Section 2, 60, 61, 75
High Courts02 Mar 1979Dismissed
Shyam Bahadur Vs State of U.P.
Allahabad High Court · (1979) AWC 309
Prevention of Food Adulteration Act, 1954 — Section 16, 2, 2(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 5Prevention of Food Adulteration Rules, 1955 — Rule 5
High Courts02 Mar 1979Allowed
Mini Fertilizer (Pvt.) Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1979) 44 STC 494
High Courts02 Mar 1979Dismissed
Prabhu Dayal Vs Ram Nik Lal and Another
Allahabad High Court · AIR 1979 All 193
Civil Procedure Code, 1908 (CPC) — Section 47, 60
High Courts02 Mar 1979Partly Allowed
N.N. Samanta Vs Union of India (UOI) and Others
Allahabad High Court · (1979) 10 CTR 293 : (1983) 144 ITR 130
Income Tax Rules, 1962 — Rule 8
High Courts02 Mar 1979
Smt. Afsari Begum and Others Vs The Oriental Fire and General Insurance Co. Ltd. and Others
Allahabad High Court · (1979) AWC 438
Civil Procedure Code, 1908 (CPC) — Section 115Motor Vehicles Act, 1988 — Section 110, 110A, 110DCivil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Mar 1979Dismissed
Harnarain Sahu Vs Bechu Lal and Others
Allahabad High Court · (1979) AWC 435
Civil Procedure Code, 1908 (CPC) — Section 47, 48Civil Procedure Code, 1908 (CPC) — Section 47, 48Civil Procedure Code, 1908 (CPC) — Section 47, 48
High Courts01 Mar 1979Allowed
Banwari Lal and Others Vs Tulsi Ram and Others
Allahabad High Court · (1979) AWC 312 : (1979) RD 136
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4(2), 5
High Courts01 Mar 1979Allowed
Income Tax Officer and Another Vs Gargidin Jwala Prasad and Others
Allahabad High Court · (1979) 10 CTR 283 : (1980) 124 ITR 203
Income Tax Act, 1922 — Section 35
High Courts01 Mar 1979Allowed
The Bullion and Agricultural Produce Exchange (Pvt.) Ltd., Agra and Others Vs Forward Markets Commission, Bombay
Allahabad High Court · AIR 1979 All 332
Forward Contracts (Regulation) Act, 1952 — Section 14A, 14BGeneral Clauses Act, 1897 — Section 21
High Courts01 Mar 1979Dismissed
Dalla Vs State of U.P. and Others
Allahabad High Court · AIR 1979 All 229 : (1979) AWC 347
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts01 Mar 1979Allowed
Ranjana Saxena Vs Vice-Chancellor, Rohilkhand University and Others
Allahabad High Court · (1979) 03 AHC CK 0048
Constitution of India, 1950 — Article 226Uttar Pradesh State Universities Act, 1973 — Section 31
High Courts01 Mar 1979
Radhey Lal Mannia Lal Vs Bimal Kumar Jain and Others
Allahabad High Court · (1979) AWC 284
High Courts01 Mar 1979
Dr. R.S. Agarwal Vs The Municipal Board
Allahabad High Court · (1979) AWC 505
Uttar Pradesh Municipalities Act, 1916 — Section 128 , 128(1) , 131, 141, 141(1)
High Courts01 Mar 1979Dismissed
Shri Patit Pawaneshwar Mahadeoji Vs Nagar Mahapalika
Allahabad High Court · (1979) AWC 305