CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,630 of 5,024

High Courts02 Apr 1979Dismissed

Hazari and Another Vs Suresh and Others

Allahabad High Court · AIR 1979 All 242

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 32 Rule 12, Order 41 Rule 22Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30
Read judgment
High Courts30 Mar 1979Dismissed

Sukh Lal Vs Ghasi Ram

Allahabad High Court · AIR 1979 All 411

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47Limitation Act, 1963 — Article 134
Read judgment
High Courts30 Mar 1979

Ranjit Singh Vs State

Allahabad High Court · (1979) CriLJ 1140

Criminal Procedure Code, 1973 (CrPC) — Section 441, 460Penal Code, 1860 (IPC) — Section 411
Read judgment
High Courts29 Mar 1979Allowed

Smt. Kamla Devi Vs Atma Ram

Allahabad High Court · (1979) AWC 456

Hindu Marriage Act, 1955 — Section 10, 10(1), 13, 13(1)Marriage Laws (Amendment) Act, 1976 — Section 39
Read judgment
High Courts27 Mar 1979Allowed

Ratan Lal Vs The Additional District Judge and Others

Allahabad High Court · (1979) AWC 404

Transfer of Property Act, 1882 — Section 108Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 12, 12(1), 12(2), 13
Read judgment
High Courts23 Mar 1979Dismissed

Ram Gopal Vs Smt. Parbati Devi and Others

Allahabad High Court · (1979) AWC 392

Civil Procedure Code, 1908 (CPC) — Section 145, 2(2), 47Civil Procedure Code, 1908 (CPC) — Section 145, 2(2), 47Civil Procedure Code, 1908 (CPC) — Section 145, 2(2), 47
Read judgment