High Courts14 Sept 1979
Chhedi Lal Vs State of U.P. and Another
Allahabad High Court · (1980) ACR 95
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482, 488
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,615 of 5,024
High Courts13 Sept 1979Allowed
Har Pratap Singh and Another Vs Satya Narain Misra and Another, etc.
Allahabad High Court · AIR 1980 All 52
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1963 — Section 7Specific Relief Act, 1963 — Section 16
High Courts13 Sept 1979Allowed
Commissioner of Income Tax Vs Smt. Shakuntala Banerjee
Allahabad High Court · (1979) 120 ITR 837
Income Tax Act, 1961 — Section 199, 80L
High Courts13 Sept 1979Allowed
Satya Narain Misra and another Vs Mahabir Prasad and another
Allahabad High Court · (1979) 09 AHC CK 0034
Specific Relief Act, 1963 — Section 16
High Courts13 Sept 1979
Commissioner of Income Tax Vs Smt. Shakuntala Banarjee
Allahabad High Court · (1980) 3 TAXMAN 156
Income Tax Act, 1961 — Section 141A, 192, 193, 194, 194A
High Courts12 Sept 1979Dismissed
Arun Kumar Vs The Bazpur Co-operative Sugar Factory
Allahabad High Court · (1979) AWC 701
Limitation Act, 1963 — Article 1
High Courts12 Sept 1979Dismissed
Ramesh Chandra and Another Vs State
Allahabad High Court · (1979) AWC 764
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 44A
High Courts12 Sept 1979Dismissed
Mohd. Umar Khan Vs Idris Mohd. Ghani and Others
Allahabad High Court · AIR 1980 All 89
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331
High Courts12 Sept 1979Dismissed
Jagdish Chandra Vs State
Allahabad High Court · (1980) AWC 17
Prevention of Food Adulteration Act, 1954 — Section 11(1), 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 18
High Courts12 Sept 1979Dismissed
Sri Nath Vs Prescribed Authority and Others
Allahabad High Court · (1979) AWC 666
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Foreign Exchange Regulation Act, 1973 — Section 23ASea Customs Act, 1878 — Section 19
High Courts12 Sept 1979
Janeshwar Devi Dutt Vs Ved Singh and Others
Allahabad High Court · (1979) ACR 487
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137(2), 138, 397
High Courts11 Sept 1979Allowed
Banwari Lal Om Prakash Vs Commissioner of Sales Tax
Allahabad High Court · (1980) 45 STC 284
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts11 Sept 1979
General Manager, North Eastern Railway Vs Surajnath Dubey
Allahabad High Court · (1980) 2 LLJ 242
Constitution of India, 1950 — Article 226Payment of Wages Act, 1936 — Section 1, 15
High Courts11 Sept 1979
Rajpal Vs Jagvir Singh and Others
Allahabad High Court · (1979) ACR 514
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 409, 435, 437
High Courts10 Sept 1979
Radhey Shyam Chandrika Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1983) 139 ITR 274
Income Tax Act, 1961 — Section 139(2), 148, 271(1), 273(1), 273A
High Courts10 Sept 1979Allowed
Raj Gopal Misra and Others Vs Prescribed Authority and Others
Allahabad High Court · (1979) AWC 740
Constitution of India, 1950 — Article 226Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 37Uttar Pradesh Imposition of Ceiling on Land Holdings Rules, 1961 — Rule 19(4)
High Courts10 Sept 1979Allowed
Ajaypal Singh Vs State of U.P. and Others
Allahabad High Court · (1979) AWC 658
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 38, 39, 40, 40(1), 56(2)
High Courts09 Sept 1979Allowed
Krishna Chand Saxena Vs State of U.P. and Another
Allahabad High Court · (1980) ACR 295
Criminal Procedure Code, 1973 (CrPC) — Section 125(5), 127, 407(2), 48, 482
High Courts07 Sept 1979Dismissed
Kamla Prasad Singh and others Vs Ramnath and others
Allahabad High Court · (1979) 09 AHC CK 0041
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B