High Courts27 Nov 1981Allowed
Kalloo Singh and others Vs Ram Murat Singh and others
Allahabad High Court · (1981) 11 AHC CK 0044
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20(1)(a), 20(1)(d), 202, 209
COURT ARCHIVE
Allahabad High Court judgments
1,00,470 judgments · page 3,548 of 5,024
High Courts26 Nov 1981Allowed
Nekasey Lal Vs Kedar Singh and Others
Allahabad High Court · (1982) 6 ACR 1
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(3), 482Penal Code, 1860 (IPC) — Section 406, 419, 420, 463, 467
High Courts26 Nov 1981Allowed
Dal Vs State and Another
Allahabad High Court · (1982) 6 ACR 31
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482
High Courts25 Nov 1981Disposed Of
D.B. Saxena Vs State of U.P. and Another
Allahabad High Court · (1982) 6 ACR 121
Criminal Procedure Code, 1973 (CrPC) — Section 246, 482
High Courts25 Nov 1981Allowed
Roshan Transport and Forwarding Agency Vs The Collector and Another
Allahabad High Court · (1982) 6 ACR 16
Essential Commodities Act, 1955 — Section 6Uttar Pradesh Excise Act, 1910 — Section 72, 72(5)
High Courts25 Nov 1981Dismissed
Rajeshwar and Another Vs Board of Revenue U.P. and Others
Allahabad High Court · (1982) AWC 158
Constitution of India, 1950-Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts25 Nov 1981Dismissed
Commissioner of Sales Tax Vs Mohd. Ayub and Sons
Allahabad High Court · (1982) 50 STC 187
High Courts25 Nov 1981
Gurdeep Singh Vs Har Bhajan Singh and Another
Allahabad High Court · (1982) 6 ACR 49
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 482Penal Code, 1860 (IPC) — Section 302, 307
High Courts24 Nov 1981Dismissed
Gaon Sabha, Village Don Pargana Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1982) AWC 25 : (1982) RD 115
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 130, 131
High Courts24 Nov 1981Dismissed
Aijaz Ahmad Lalri Vs Smt. Shajehan Begum and Others
Allahabad High Court · (1982) CriLJ 1022
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts24 Nov 1981Dismissed
Savitri Devi Vs State Transport Appellate Tribunal, U.P.and another
Allahabad High Court · (1981) 11 AHC CK 0040
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 57(3), 58(2) Proviso(a), 64(1)(c)
High Courts24 Nov 1981
Gyanendra Singh Vs State
Allahabad High Court · (1982) 6 ACR 21
Electricity Act, 1910 — Section 39Penal Code, 1860 (IPC) — Section 379
High Courts23 Nov 1981
Rameshwar Vs Mst. Murra Kunwar
Allahabad High Court · (1982) AWC 89
Uttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts20 Nov 1981Disposed Of
Satnarain Singh and Others Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 14
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Essential Commodities Act, 1955 — Section 3, 6Uttar Pradesh Sales of Motor Spirit, Diesel Oil and Alcohol Taxation Act, 1939 — Section 11, 6, 7
High Courts20 Nov 1981Dismissed
Thakuri Vs State of U.P. and Another
Allahabad High Court · (1982) AWC 94
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)Penal Code, 1860 (IPC) — Section 420, 463, 466, 467, 468
High Courts20 Nov 1981Dismissed
H.A. Nek Mohd. and Sons Vs Commissioner of Income Tax
Allahabad High Court · (1982) 28 CTR 329 : (1982) 135 ITR 501 : (1982) 10 TAXMAN 298
Income Tax Act, 1961 — Section 40A(3)
High Courts20 Nov 1981Allowed
Kumar Brothers and others Vs Municipal Board, Kalpi
Allahabad High Court · (1981) 11 AHC CK 0045
Uttar Pradesh Municipalities Rules, 1916 — Rule 131 Proviso
High Courts20 Nov 1981Dismissed
Narendra Nath Misra and Others Vs High School and Intermediate Education Board, Allahabad and Another
Allahabad High Court · AIR 1982 All 123
Constitution of India, 1950 — Article 226
High Courts19 Nov 1981Dismissed
Fateh Mohammad Vs State of U.P. and Others
Allahabad High Court · (1981) ACR 471
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1), 482
High Courts19 Nov 1981Dismissed
Khamaiya and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1982) AWC 75 : (1982) RD 19
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25AUttar Pradesh Consolidation of Holdings Act, 1953 — Section 48