Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 386, 407, 414Evidence Act, 1872 — Section 21, 24, 25, 26, 27Penal Code, 1860 (IPC) — Section 120B, 380, 381, 411, 414

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High Courts06 Dec 1982

Prakash Chandra Verma Vs Smt. Prakashwati alias Krishna Devi

Allahabad High Court · (1983) 7 ACR 220

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(4)

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High Courts06 Dec 1982

Ram Prasad Vs Ganga Prasad and Others

Allahabad High Court · (1982) 12 AHC CK 0005

Civil Procedure Code, 1908 (CPC) — Section 115Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39

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High Courts03 Dec 1982

Shantimoy Ray Vs Competent Authority, IAC of I.T. and Others

Allahabad High Court · (1983) 36 CTR 250 : (1984) 145 ITR 365 : (1983) 15 TAXMAN 121

Income Tax Act, 1961 — Section 269A, 269D(1), 269D(2), 269F(6), 269I(1)Income Tax Act, 1961 — Section 269A, 269D(1), 269D(2), 269F(6), 269I(1)Income Tax Act, 1961 — Section 269A, 269D(1), 269D(2), 269F(6), 269I(1)

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High Courts03 Dec 1982

Ganesh Das Bajaj Vs 1st Additional District Judge and Others

Allahabad High Court · (1982) 12 AHC CK 0011

Provincial Small Cause Courts Act, 1887 — Section 23, 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30, 30(1), 30(2), 30(6)

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High Courts02 Dec 1982

Umesh Chandra Bhardwaj Vs Mahesh Chandra Sharma and Others

Allahabad High Court · AIR 1983 All 290

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(1), Order 3 Rule 4(2), Order 3 Rule 4(3), 151Court Fees Act, 1870 — Section 12, 6(3), 6(4), 7Suits Valuation Act, 1887 — Section 4

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High Courts02 Dec 1982Dismissed

State of Uttar Pradesh Vs Deveshwar Prasad

Allahabad High Court · (1983) ACJ 646

Motor Vehicles Act, 1988 — Section 110D

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High Courts02 Dec 1982Dismissed

Radheshyam Dubey Vs Chandra Bali Singh and Others

Allahabad High Court · (1983) 7 ACR 196

Penal Code, 1860 (IPC) — Section 420, 423, 463, 464, 465

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High Courts02 Dec 1982Dismissed

Commissioner of Sales Tax Vs Preetam Singh and Company

Allahabad High Court · (1983) 53 STC 259(1)

Uttar Pradesh Trade Tax Act, 1948 — Section 10(10)(a)(i)

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High Courts02 Dec 1982

Jhurai and Others Vs The Deputy Director Consolidation and Others

Allahabad High Court · (1983) RD 90

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 11C, 48, 9, 9AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172, 189, 190, 194

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High Courts02 Dec 1982

Umesh Chandra Bharadwaj Vs Mahesh Chandra Sharma and Others

Allahabad High Court · AIR 1983 All 290

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(2), Order 3 Rule 4(3), 151, 24Court Fees Act, 1870 — Section 12, 6(3), 6(4), 7Suits Valuation Act, 1887 — Section 4

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High Courts01 Dec 1982

Virpal Singh and Others Vs U.P. State and Others

Allahabad High Court · (1982) 12 AHC CK 0017

Constitution of India, 1950 — Article 226

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High Courts01 Dec 1982

Bharat and Another Vs State

Allahabad High Court · (1983) 7 ACR 160

Penal Code, 1860 (IPC) — Section 307, 34

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High Courts29 Nov 1982Disposed Of

Smt. Rukmini Devi Vs District Judge and Others

Allahabad High Court · (1982) 11 AHC CK 0051

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 12(5), 33

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High Courts29 Nov 1982Dismissed

Smt. Sabra Begum Vs District Judge and Others

Allahabad High Court · (1982) 11 AHC CK 0050

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(2), 21, 34, 34(4)

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