High Courts21 Feb 1983Allowed
Shaw Scott Distilleries Private Ltd. and Another Vs Sales Tax Officer and Others
Allahabad High Court · (1983) 54 STC 344
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,503 of 5,024
High Courts18 Feb 1983Dismissed
Sharda Prasad Vs Smt. Sampati Devi and Others
Allahabad High Court · (1983) 02 AHC CK 0036
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)
High Courts18 Feb 1983Allowed
Narain Singh Vs State
Allahabad High Court · (1983) 02 AHC CK 0022
Prevention of Food Adulteration Act, 1954 — Section 10(7)
High Courts17 Feb 1983
Anwar Khan Vs Ist Additional District Judge and Others
Allahabad High Court · (1983) 02 AHC CK 0002
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(5), 2(2), 21(1A), 24(2), 24A
High Courts16 Feb 1983Dismissed
Divyamber Dwivedi Vs The Principal Moti Lal Nehru Medical College and Others
Allahabad High Court · (1983) 02 AHC CK 0038
Constitution of India, 1950 — Article 14
High Courts16 Feb 1983Allowed
Smt. Prakashwati Vs State of U.P. and Others
Allahabad High Court · (1983) 02 AHC CK 0033
Uttar Pradesh Municipalities Act, 1916 — Section 143, 147, 147(1), 160
High Courts15 Feb 1983Allowed
Mohd Mehndi Ansari Vs Mohd.Rashid
Allahabad High Court · (1983) 02 AHC CK 0021
High Courts15 Feb 1983
Uttar Pradesh State Govt. Vs Smt. Ram Peari Gupta and Another
Allahabad High Court · (1983) 02 AHC CK 0011
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 80Uttar Pradesh Land Revenue Act, 1901 — Section 233
High Courts15 Feb 1983
H.L. Baheti Vs District Magistrate Kheri and Others
Allahabad High Court · (1983) 7 ACR 224
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 22, 33(1)
High Courts15 Feb 1983
H.L. Baheti Vs District Magistrate and Others
Allahabad High Court · (1983) 7 ACR 224
Criminal Procedure Code, 1973 (CrPC) — Section 482Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 22, 33(1)
High Courts14 Feb 1983Dismissed
Union of India (UOI) Vs 1st Additional District Judge and Another
Allahabad High Court · (1983) 02 AHC CK 0029
Arbitration Act, 1940 — Section 37(2), 46Constitution of India, 1950 — Article 226Defence of India Act, 1962 — Section 19, 19(2), 29, 30, 31
High Courts14 Feb 1983Allowed
Bhawani Shiksha Prasar Parishad, Meerut Through Its Manager Vs Joint Director of Education (Women), Directorate of Education, U.P., AT Allahabad & Others
Allahabad High Court · (1983) 02 AHC CK 0020
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 4, 44, 16G(1)
High Courts14 Feb 1983Allowed
Hira Lal and Sons Vs Income Tax Officer
Allahabad High Court · (1983) 37 CTR 34 : (1985) 156 ITR 30 : (1983) 15 TAXMAN 337
Income Tax Act, 1961 — Section 226
High Courts14 Feb 1983
Radhey Shyam Vs Commissioner of Income Tax
Allahabad High Court · (1983) 36 CTR 247 : (1984) 146 ITR 374 : (1983) 15 TAXMAN 368
Income Tax Act, 1961 — Section 264(4)
High Courts03 Feb 1983Allowed
Rashid and Others Vs The VI Additional District and Sessions Judge and Others
Allahabad High Court · (1983) 02 AHC CK 0031
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(4), 16, 16(1), 18, 7(2)
High Courts03 Feb 1983Disposed Of
Cawnpore Club Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1990) 183 ITR 620
Income Tax Act, 1961 — Section 56
High Courts03 Feb 1983Allowed
Kumar Exporters P. Ltd. and Another and Ajoy Agarwal Vs Naini Oxygen Acetylene and Gas Ltd. and Another
Allahabad High Court · (1985) 58 CompCas 97
Companies (Issue of Share Certificates) Rules, 1960 — Rule 4, 7Companies Act, 1956 — Section 108, 112, 155
High Courts02 Feb 1983Dismissed
Udai Bhan Gnpta and Others Vs Hari Shankar Bansal and Another
Allahabad High Court · (1983) 02 AHC CK 0035
Civil Procedure Code, 1908 (CPC) — Section 100, 115Hindu Marriage Act, 1955 — Section 28(4)Limitation Act, 1963 — Section 5
High Courts02 Feb 1983Dismissed
Ramesh Chand Kailash Chand Vs Commissioner of Sales Tax
Allahabad High Court · (1983) 53 STC 410
High Courts02 Feb 1983
State of U.P. Vs Harnath Singh and Others
Allahabad High Court · (1983) 7 ACR 256
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34, 342