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Allahabad High Court judgments

1,00,478 judgments · page 3,499 of 5,024

High Courts25 Apr 1983Partly Allowed

Sipahi Lal Vs State

Allahabad High Court · (1983) 7 ACR 405

Criminal Procedure Code, 1973 (CrPC) — Section 235, 354(3), 367(5)Penal Code, 1860 (IPC) — Section 302
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High Courts18 Apr 1983Dismissed

Ram Prasad Vs D.D.C. and Others

Allahabad High Court · (1985) RD 214

Allahabad High Court Rules, 1952 — Rule 38ACivil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 5Constitution of India, 1950 — Article 225, 226
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High Courts13 Apr 1983Dismissed

Wali Ullah and Others Vs 1st Additional District Judge and Another

Allahabad High Court · (1983) 04 AHC CK 0053

Uttar Pradesh Cinematograph Rules, 1951 — Rule 8Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16(2)
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High Courts13 Apr 1983Allowed

Bitola Kunwari Vs Girand Singh and Another

Allahabad High Court · AIR 1983 All 425 : (1983) 9 AWC 708

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 19(2), 21, 22Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171, 40
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