High Courts20 Jan 1984
New India Assurance Co. Vs Nachhan and Others
Allahabad High Court · (1984) 1 ACC 413
Motor Vehicles Act, 1939 — Section 110D
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,481 of 5,024
High Courts19 Jan 1984Dismissed
Sahdeo Prasad Verma and Another Vs Dr. Raja Ram and Others
Allahabad High Court · AIR 1984 All 169
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, Order 22 Rule 11, Order 22 Rule 4, 11, 37Trusts Act, 1882 — Section 44, 46, 47, 48
High Courts19 Jan 1984Dismissed
Commissioner of Sales Tax Vs Agra Food Product Pvt. Ltd.
Allahabad High Court · (1985) 59 STC 47
Uttar Pradesh Sales Tax Act, 1948 — Section 4B
High Courts19 Jan 1984Dismissed
Oriental Fire and General Insurance Company Vs Sant Lal and Another
Allahabad High Court · (1984) 1 ACC 100 : (1987) 61 CompCas 104
Motor Vehicles Act, 1939 — Section 96(2)
High Courts19 Jan 1984Partly Allowed
Ram Dev and Others Vs Ram Badan
Allahabad High Court · AIR 1984 All 206
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts19 Jan 1984Dismissed
Gaon Shbha Vs Jagannath Singh and Another
Allahabad High Court · (1984) AWC 27 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 3 Rule 4, 80Transfer of Property Act, 1882 — Section 105, 107Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(5), 48, 49, 9, 9A(2)
High Courts19 Jan 1984
Chheda Vs Padmakar Tripathi and Another
Allahabad High Court · (1982) 8 ACR 264
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 135, 136, 137
High Courts18 Jan 1984Dismissed
Tufail Ahmad Vs State of U.P.
Allahabad High Court · (1982) 8 ACR 231
Penal Code, 1860 (IPC) — Section 409
High Courts18 Jan 1984
Naresh Kumar Sawhney Vs New Jai Bharat Transport
Allahabad High Court · (1984) 1 ACC 193 : (1986) ACJ 1004
Motor Vehicles Act, 1988 — Section 110D
High Courts18 Jan 1984
Shanti Devi Vs Union of India (UOI)
Allahabad High Court · (1985) 1 ACC 385
Railways Act, 1890 — Section 78BRailways Act, 1890 — Section 78BRailways Act, 1890 — Section 78B
High Courts18 Jan 1984
Chemelia Vs Roop Chand Malik and Others
Allahabad High Court · (1982) 8 ACR 254
Penal Code, 1860 (IPC) — Section 304Railways Act, 1989 — Section 101
High Courts17 Jan 1984Dismissed
New India Assurance Co. Ltd. Vs Mohd. Ashfaq and Others
Allahabad High Court · (1984) 1 ACC 220 : (1986) 59 CompCas 43
Motor Vehicles Act, 1939 — Section 96(2)
High Courts17 Jan 1984
J.J. Pancholi Vs Sridharjee and Others
Allahabad High Court · (1984) AWC 149 Supp
Provincial Small Cause Courts Act, 1887 — Article 4, 25Transfer of Property Act, 1882 — Section 106, 111
High Courts16 Jan 1984Allowed
Anant Prasad and Others Vs Raja Ram and Others
Allahabad High Court · (1984) AWC 194 Supp
Easements Act, 1882 — Section 62
High Courts16 Jan 1984Dismissed
Anwarul Haq (deceased by L. Rs.) Vs Nizam Uddin (deceased by L. Rs.) and Another
Allahabad High Court · AIR 1984 All 136
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Specific Relief Act, 1963 — Section 16
High Courts16 Jan 1984Dismissed
Kulbhushan Chawla Vs Commissioner of Sales Tax
Allahabad High Court · (1986) 61 STC 215
Uttar Pradesh Sales Tax Act, 1948 — Section 8C
High Courts16 Jan 1984
Lala Ram Vs Nathi Lal and Another
Allahabad High Court · (1982) 8 ACR 113
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts13 Jan 1984Allowed
Shree Niwas Upadhya Vs Basic Shiksha Adhikari, Gonda
Allahabad High Court · (1984) 01 AHC CK 0040
High Courts13 Jan 1984Disposed Of
Commissioner of Income Tax Vs Muir Mills Co. Ltd.
Allahabad High Court · (1984) 43 CTR 178 : (1984) 148 ITR 418 : (1985) 20 TAXMAN 132
Income Tax Act, 1961 — Section 10(2)
High Courts13 Jan 1984Allowed
Om Industries Vs State of Uttar Pradesh and Others
Allahabad High Court · (1984) AWC 51 Supp : (1984) 55 STC 374
Constitution of India, 1950 — Article 226